High Courts25 Nov 2008Allowed
Chauthi Ram Vs Balli and Others
Allahabad High Court · (2009) 1 AWC 564 : (2009) 4 CivCC 290 : (2009) 106 RD 331
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 25 of 158
High Courts25 Nov 2008Dismissed
Somaroo Vs Smt. Prakriti Acharya and Others
Allahabad High Court · (2009) 2 AWC 1098 : (2009) 106 RD 597
Civil Procedure Code Amendment Act, 2002 — Section 15(b)(iv)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts25 Nov 2008Allowed
Diwakar Bhatt Vs Non-Conventional Energy Development agency, Lucknow and another
Allahabad High Court · (2009) 121 FLR 488
High Courts25 Nov 2008Dismissed
Abdul Mahmood Vs Advocate General and Others
Allahabad High Court · (2009) 2 AWC 1428
Contempt of Courts Act, 1971 — Section 15(1)(b)
High Courts25 Nov 2008Dismissed
Shailendra Singh & Ors. Vs State of U.P.& Ors.
Allahabad High Court · (2008) 11 AHC CK 0143
Constitution of India, 1950 — Article 16Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts25 Nov 2008Disposed Of
Sajid Hasan and others Vs S.M.Ahmad Hasan and others
Allahabad High Court · (2008) 11 AHC CK 0078
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 43 Rule 1(r), Order 7 Rule 11
High Courts25 Nov 2008Dismissed
Dhanpal Singh Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0076
High Courts25 Nov 2008Allowed
Rajesh Prasad and Others Vs State of U.P., The Superintending Engineer, Irrigation Division, The Chief Engineer, (Irrigation) Division and Shri Munna Singh Chauhan, The Ex Irrigation Minister, Government of U.P.
Allahabad High Court · (2009) 121 FLR 1 : (2009) 1 UPLBEC 661
High Courts25 Nov 2008Allowed
Sumant Kumar Rathi Vs State of U.P. and Rohit Jakhetia
Allahabad High Court · (2009) CriLJ 1453
Criminal Procedure Code, 1973 (CrPC) — Section 161, 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 323, 406, 498A, 504
High Courts25 Nov 2008
Shanti Shukla Vs Oriental Insurance Co. Ltd. and Another
Allahabad High Court · (2010) ACJ 1052
Motor Vehicles Act, 1988 — Section 173
High Courts25 Nov 2008
Kallu Vs State of U.P. and Another
Allahabad High Court · (2009) 1 ACR 666
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200, 202, 204(2), 252Penal Code, 1860 (IPC) — Section 380, 560
High Courts25 Nov 2008Allowed
Dwarika Prasad Pandey Vs Harish Chandra and Others
Allahabad High Court · (2009) 1 AWC 889
Motor Vehicles Act, 1988 — Section 173
High Courts25 Nov 2008
Lt. Col. Ravi Shanker Sharma (Retd.) Vs The State of U.P. and Sunil Kumar Garg
Allahabad High Court · (2008) 11 AHC CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 156, 200, 340Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 392
High Courts24 Nov 2008Dismissed
C.P. Bhayankar Singh, Con. No. 681 Vs State of U.P. and another
Allahabad High Court · (2008) 11 AHC CK 0199
High Courts24 Nov 2008Dismissed
Vijay Kumar Yadav Vs State of U.P. and others
Allahabad High Court · (2009) 120 FLR 390
High Courts24 Nov 2008Dismissed
Ram Bahal (Ex-Constable R.P.F., Gorakhpur) Vs Union of India and others
Allahabad High Court · (2009) 120 FLR 489
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts24 Nov 2008Partly Allowed
Reshu Sharma and others Vs Rajesh Sethi and another
Allahabad High Court · (2008) 11 AHC CK 0144
Motor Vehicles Act, 1988 — Section 165, 166
High Courts24 Nov 2008Allowed
Siddharth Rana Vs State of U.P.and Others
Allahabad High Court · (2008) 11 AHC CK 0123
Uttar Pradesh Junior Revenue clerk (Registrar Kanoongo) Service Rules, 1958 — Rule 7
High Courts24 Nov 2008Allowed
Sri Nivas Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts24 Nov 2008Dismissed
Bachcha Lal Yadav Vs The State of U.P. and Others
Allahabad High Court · (2009) 120 FLR 595