High Courts24 Nov 2008
Asif and Others Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 1049
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 26 of 158
High Courts24 Nov 2008Dismissed
Ram Kishore Vs State of U.P. and Others
Allahabad High Court · (2008) 11 AHC CK 0027
High Courts21 Nov 2008Allowed
Shobha Kant Chaturvedi Vs Hon''ble the Addl. District Judge 2nd, Etawah Court (Revisioning Court) and Others
Allahabad High Court · (2009) 1 AWC 568 : (2010) 2 CivCC 276
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts21 Nov 2008Allowed
Gopi Singh Vs State of U.P. and Babu Khan
Allahabad High Court · (2008) 11 AHC CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 156, 169, 173, 190, 200Penal Code, 1860 (IPC) — Section 420
High Courts21 Nov 2008
Smt. Balvinder Kaur Vs Sri Mukul Kumar Srivastava
Allahabad High Court · (2009) 1 AWC 258
Criminal Procedure Code, 1973 (CrPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 19
High Courts21 Nov 2008Dismissed
Sunil Pathak Vs Gunja alias Gunjan Pandey
Allahabad High Court · (2009) 1 AWC 561
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 19, 7, 8
High Courts21 Nov 2008Dismissed
Rajjan Prasad Vishvkarma Vs State of U.P., Constable, Namo Narayan Tiwari and Daljeet, Homeguard
Allahabad High Court · (2008) 11 AHC CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190
High Courts21 Nov 2008
Dr. Deepak Agarwal Vs State of U.P. and Another
Allahabad High Court · (2009) CriLJ 1793
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 304A
High Courts20 Nov 2008Dismissed
M/s. Sharma Truck House Gagalaheri, Saharanpur Vs State of U.P. and others
Allahabad High Court · (2009) 120 FLR 846
Constitution of India, 1950 — Article 226
High Courts20 Nov 2008
Ram Kumar Singh Vs U.P. Pollution Control Board and Others
Allahabad High Court · (2009) 2 AWC 1439 : (2009) 1 UPLBEC 667
High Courts20 Nov 2008Allowed
Kalika Prasad, Laxman Prasad and Ram Chandra Vs Board of Revenue and Others
Allahabad High Court · (2009) 106 RD 39
Constitution of India, 1950 — Article 14, 226
High Courts20 Nov 2008Allowed
Kanak Singh and Others Vs State of U.P., District Inspector of Schools, Director of Education and Committee of Management of Sahstri Smarak Inter College
Allahabad High Court · (2008) 11 AHC CK 0159
Constitution of India, 1950 — Article 14, 226
High Courts20 Nov 2008Allowed
Rohit Chauhan and Others Vs U.P. State Government and Others
Allahabad High Court · (2009) 2 AWC 1425
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1963 — Section 41(h)
High Courts20 Nov 2008Dismissed
U.P. Power Corporation and Another Vs Bijendra Singh
Allahabad High Court · (2009) 1 AWC 421
High Courts20 Nov 2008Dismissed
Munna alias Nikhlesh Sharma Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 15
High Courts20 Nov 2008Dismissed
Krishna Chandra Srivastava Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0114
High Courts20 Nov 2008Dismissed
Executive Officer, Nagar Palika, Saharanpur Vs Dy. Labour Commissioner and Controlling Authority, Meerut and Another
Allahabad High Court · (2008) 11 AHC CK 0110
Payment of Gratuity Act, 1972 — Section 1, 14, 2(e), 2(f), 5Uttar Pradesh Municipalities Act, 1916 — Section 2(1), 79
High Courts20 Nov 2008Allowed
Sadanand Mukherji Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0105
High Courts20 Nov 2008Allowed
Lucknow University Associated Colleges Teachers Association Vs District Magistrate, Lucknow and Others
Allahabad High Court · (2008) 11 AHC CK 0084
Minority Commission Act, 1994 — Section 9
High Courts20 Nov 2008Dismissed
Sheo Kumar Mishra Vs Union Bank of India and others
Allahabad High Court · (2008) 11 AHC CK 0075
Constitution of India, 1950 — Article 226