High Courts18 Nov 2008Dismissed
Jiut Ram Nishad Vs State of U.P. and Others
Allahabad High Court · (2009) 106 RD 37
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(g)
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 28 of 158
High Courts18 Nov 2008Dismissed
Dr. P.K. Pandey Vs Atul Tiwari
Allahabad High Court · (2009) 3 CivCC 646
Army Act, 1950 — Section 123(3)
High Courts17 Nov 2008
Mohd. Husain Vs State of U. P.
Allahabad High Court · (2009) 2 ACR 1298
Criminal Procedure Code, 1973 (CrPC) — Section 433Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts17 Nov 2008Dismissed
Jagat Narain Bajpai and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6319
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 17(1)
High Courts17 Nov 2008Allowed
Smt. Nirmal Saxena Vs State of U.P. and Anand Sahai, Alleged/Self Styled Manager Committee of Management, Lala Bulaki Das Baburam Sahai Hindu Mahila Inter College
Allahabad High Court · (2008) 11 AHC CK 0162
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(7)
High Courts17 Nov 2008Allowed
Smt. Amna Begum Vs A.S.J. Court No. 7 and Others
Allahabad High Court · (2008) 11 AHC CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts17 Nov 2008Disposed Of
Brahmaji Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0073
Constitution of India, 1950 — Article 226
High Courts17 Nov 2008Allowed
Kailash Yadav and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 11 AHC CK 0070
Constitution of India, 1950 — Article 21
High Courts17 Nov 2008
Om Prakash Asthana Vs Uttar Pradesh Power Corporation Limited
Allahabad High Court · (2009) 1 UPLBEC 543
High Courts17 Nov 2008Allowed
Ram Khelawan Maurya Vs Committee of Management, Ashok Inter College and Others
Allahabad High Court · (2009) 2 AWC 1814
Civil Procedure Code, 1908 (CPC) — Section 79Constitution of India, 1950 — Article 300Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 5
High Courts17 Nov 2008
Jai Sri Prasad Vs State of U. P.
Allahabad High Court · (2009) 2 ACR 1251
Criminal Procedure Code, 1973 (CrPC) — Section 433Prevention of Food Adulteration Act, 1954 — Section 11, 16, 7
High Courts15 Nov 2008Allowed
Murli Manohar Vs U.P. Sugar Company Ltd., Servahi
Allahabad High Court · (2009) 4 CivCC 136
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts15 Nov 2008
Om Prakash and Others Vs State of U.P.
Allahabad High Court · (2009) CriLJ 1677
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts15 Nov 2008
In Re : Awadh Narain Yadav
Allahabad High Court · (2009) 1 ACR 238
Contempt of Courts Act, 1971 — Section 12
High Courts15 Nov 2008Dismissed
Ghamandi Lal Agarwal, Rakesh Kumar Agarwal and Tilak Raj Bedi Vs The State of U.P.
Allahabad High Court · (2008) 11 AHC CK 0166
Uttar Pradesh Motor Vehicles Taxation Act, 1997 — Section 18
High Courts15 Nov 2008Dismissed
Smt. Vineeta Singh Vs State of U.P. and Others
Allahabad High Court · (2009) 120 FLR 495
High Courts15 Nov 2008Allowed
Dhani Ram Vs Omwati and another
Allahabad High Court · (2008) 11 AHC CK 0131
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts15 Nov 2008Allowed
Mohd Ashgar Khan Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0099
Constitution of India, 1950 — Article 226, 361(1)Right to Information Act, 2005 — Section 17(1), 17(2)
High Courts15 Nov 2008Dismissed
Chowdhary Mohd.Fazle Rab etc. Vs Salma Bano and Another, etc.
Allahabad High Court · (2008) 11 AHC CK 0082
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 41 Rule 31
High Courts15 Nov 2008Allowed
Jokhan Lal Singh Vs Dinesh Singh and another
Allahabad High Court · (2008) 11 AHC CK 0081
Societies Registration Act, 1860 — Section 3A