High Courts12 Nov 2008Allowed
Committee of Management, Chaudhary Jawahar Singh Inter College, Sutiyani, Etawah Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0112
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 30 of 158
High Courts12 Nov 2008Dismissed
Gram Panchayat Rampur, Vikas Khand Basti Through Its Gram Pradhan and another Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0096
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117
High Courts12 Nov 2008Dismissed
U.P.Power Corporation and another Vs Brijendra Singh
Allahabad High Court · (2008) 11 AHC CK 0080
High Courts12 Nov 2008Dismissed
Israr Mohammad Vs State of U.P. and Another
Allahabad High Court · (2009) 2 AWC 1656
Constitution of India, 1950 — Article 226
High Courts12 Nov 2008Allowed
Indra Jeet Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 28 CriminalCC 687
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts11 Nov 2008
Ram Gopal Vs State of U.P. and Others
Allahabad High Court · (2008) 11 AHC CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts11 Nov 2008Dismissed
Union of India and others Vs Pramod Kumar and others
Allahabad High Court · (2009) 120 FLR 587
High Courts11 Nov 2008Allowed
Mohd.Ikhlaque Vs State of U.P.and another
Allahabad High Court · (2008) 11 AHC CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts11 Nov 2008Dismissed
Mohammad Jabbar Siddiqui and another Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0122
High Courts11 Nov 2008Allowed
Ramesh Chandra Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0121
High Courts11 Nov 2008Disposed Of
Hriday Nand Singh Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0107
High Courts11 Nov 2008Allowed
Yogendra Singh @ Ballu and another Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0090
Uttar Pradesh Commission for Minorities Act, 1994 — Section 9, 9(d)
High Courts11 Nov 2008Dismissed
Liyakat Bibi Vs Deputy Director of Consolidation, Hardoi and others
Allahabad High Court · (2008) 11 AHC CK 0087
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(1)
High Courts10 Nov 2008Allowed
Vivek Singh Yadav Vs Chhatrapati Shahu Ji Maharaj University, Kanpur through its Registrar & others
Allahabad High Court · (2008) 11 AHC CK 0129
High Courts10 Nov 2008Allowed
U.P. Cooperative Union Ltd.(PCU),Meerut & another Vs Presiding Officer, Labour Court, U.P. Saharanpur & another
Allahabad High Court · (2008) 11 AHC CK 0106
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts10 Nov 2008Allowed
Devendra Pal Singh Vs U. P. Co-operative Federation Ltd. and Another
Allahabad High Court · (2008) 6 AWC 6255
Constitution of India, 1950 — Article 19, 226Penal Code, 1860 (IPC) — Section 409
High Courts10 Nov 2008Allowed
Nikhilesh Kumar Gupta Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1434
High Courts10 Nov 2008Dismissed
Jaglal Vs State of U.P. and Others
Allahabad High Court · (2008) 11 AHC CK 0009
Constitution of India, 1950 — Article 226
High Courts07 Nov 2008
Asfaq Ahmad and Aftab Ahmad Vs State of U.P. and Judicial Magistrate Room No. 1
Allahabad High Court · (2009) 5 RCR(Criminal) 291
Constitution of India, 1950 — Article 21Prevention of Cruelty to Animals Act, 1960 — Section 11
High Courts07 Nov 2008Dismissed
Ashok Kumar Chhabra Construction (Pvt ) Ltd Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0139