High Courts07 Nov 2008Allowed
Shiv Kumar Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0137
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 31 of 158
High Courts07 Nov 2008Allowed
Padma Tandon Vs District Judge, Allahabad and others
Allahabad High Court · (2008) 11 AHC CK 0136
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8), 22
High Courts07 Nov 2008Allowed
Satya Prakash Vs State of U.P.and Others
Allahabad High Court · (2008) 11 AHC CK 0135
Penal Code, 1860 (IPC) — Section 201, 220B, 330, 34, 342Uttar Pradesh Subordinate Police Officers (Punishment and Appeal) Rules, 1991 — Rule 8(2)(b)
High Courts07 Nov 2008Disposed Of
Avaneesh Kumar and others Vs Ravi Datt and another
Allahabad High Court · (2008) 11 AHC CK 0132
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4), Order 8 Rule 6A
High Courts07 Nov 2008Disposed Of
Committee of Management Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0128
High Courts07 Nov 2008Disposed Of
Shervani Sugar Syndicate Limited (M/s.) and another Vs State of Uttar Pradesh and others
Allahabad High Court · (2008) 11 AHC CK 0126
Constitution of India, 1950 — Article 226
High Courts07 Nov 2008Allowed
Jasoda Nandan Lal Pachauri (DECEASED) Vs Goswami Sukumari Lal (DECEASED) and others
Allahabad High Court · (2008) 11 AHC CK 0125
Charitable and Religious Trusts Act, 1920 — Section 3Civil Procedure Code, 1908 (CPC) — Section 92, 96Religious Endowments Act, 1863 — Section 14
High Courts07 Nov 2008Dismissed
Harbans Motor Works and others Vs Bharat Petroleum Corporation Ltd. and others
Allahabad High Court · (2008) 11 AHC CK 0108
Constitution of India, 1950 — Article 226
High Courts07 Nov 2008Allowed
Vimla Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0103
Uttar Pradesh Municipalities Act, 1916 — Section 48(2), 48(2A)
High Courts07 Nov 2008Dismissed
Danvir Singh Vs Union of India and others
Allahabad High Court · (2008) 11 AHC CK 0100
High Courts07 Nov 2008Dismissed
Dinesh Kumar Singh Vs Union of India and others
Allahabad High Court · (2008) 11 AHC CK 0098
Constitution of India, 1950 — Article 226
High Courts07 Nov 2008Dismissed
Harbans Motor Works & Ors. Vs Bharat Petroleum Corpn.Ltd.& Ors.
Allahabad High Court · (2008) 11 AHC CK 0083
Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3
High Courts07 Nov 2008Dismissed
Rajendra Prasad Srivastava Vs High Court of Judicature at Allahabad and another
Allahabad High Court · (2008) 11 AHC CK 0079
High Courts07 Nov 2008
Vishnu Dayal Sharma Vs State of Uttar Pradesh and Jitendra @ Pradeep
Allahabad High Court · (2008) 11 AHC CK 0063
Constitution of India, 1950 — Article 21A, 51A
High Courts07 Nov 2008Dismissed
Abhishek Sharma Vs State of U.P. and Another
Allahabad High Court · AIR 2009 All 77
Hindu Adoptions and Maintenance Act, 1956 — Section 12, 13
High Courts07 Nov 2008Allowed
Pavan Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 3 UPLBEC 2706
Constitution of India, 1950 — Article 14, 226
High Courts07 Nov 2008Dismissed
Vishal Pandey Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 527
High Courts06 Nov 2008Dismissed
Pawan Kumar Vs State of U.P.and another
Allahabad High Court · (2008) 11 AHC CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
High Courts06 Nov 2008Allowed
Zafar Ali Khan Hatmi (Dr.) Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0119
High Courts06 Nov 2008Disposed Of
Anuj Pandey Vs District Judge, Mainpuri & others
Allahabad High Court · (2008) 11 AHC CK 0115