High Courts04 Nov 2008Dismissed
Anil Sharma Vs Rajan Pathak and Others
Allahabad High Court · AIR 2009 All 68 : (2009) 1 AWC 152
Civil Procedure Code, 1908 (CPC) — Section 115, 43
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 33 of 158
High Courts04 Nov 2008Dismissed
Ram Narain Singh Vs State of U. P. and others
Allahabad High Court · (2008) 11 AHC CK 0104
High Courts04 Nov 2008Dismissed
Rohtas Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0093
High Courts04 Nov 2008Dismissed
Mewa Lal Vs Kedar Nath and Others
Allahabad High Court · (2009) 1 AWC 563 : (2009) 106 RD 330
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts04 Nov 2008
Smt. Kamla Devi and Others Vs Chandra Engineering Corporation and Others
Allahabad High Court · (2009) 1 AWC 893
Motor Vehicles Act, 1988 — Section 173
High Courts04 Nov 2008Dismissed
Vinod Rai Vs State of U.P. and S.H.O.
Allahabad High Court · (2008) 11 AHC CK 0008
Arms Act, 1959 — Section 17, 18Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 201, 302, 323, 506
High Courts03 Nov 2008Allowed
Smt. Radha Gangwar and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 701
High Courts03 Nov 2008Dismissed
Ranvir Singh Vs State of U.P. and Smt. Kanti Devi
Allahabad High Court · (2008) 105 RD 781
Constitution of India, 1950 — Article 226
High Courts03 Nov 2008Allowed
Khalsa Vidyak Sabha & Ors. Vs State of U.P. & Ors.
Allahabad High Court · (2008) 11 AHC CK 0111
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 103, 107
High Courts03 Nov 2008Allowed
Ram Ashish Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0102
Penal Code, 1860 (IPC) — Section 324, 325, 452, 504Uttar Pradesh Subordinate Police Officers (Punishment and Appeal) Rules, 1991 — Rule 8(2)
High Courts03 Nov 2008Allowed
Radhagangwar and Others Vs State of U.P and Others
Allahabad High Court · (2008) 11 AHC CK 0086
High Courts29 Oct 2008Allowed
Mataprasad Gupta Vs State of U.P.And Others
Allahabad High Court · (2008) 10 AHC CK 0090
High Courts24 Oct 2008
Saf Yeast Company Private Limited Vs State of U.P. and Another
Allahabad High Court · (2009) 24 VST 152
Constitution of India, 1950 — Article 265Uttar Pradesh Sheera Niyantran Adhiniyam, 1964 — Section 7A(4)
High Courts24 Oct 2008Disposed Of
Basudeo Shukla (Smt. Gulabi Devi (wife), Upedra Shukla (son) and Pushpendra Shukla (son)) Vs The Security Officer, Railway Protection Force, Eastern Railway, The Assistant Security Officer, Railway Protection Force, Eastern Railway and Union of India (UOI)
Allahabad High Court · (2008) 10 AHC CK 0147
Constitution of India, 1950 — Article 226, 311
High Courts24 Oct 2008Disposed Of
U.P. State Electricity Board Vs Presiding Officer and Others
Allahabad High Court · (2009) 1 AWC 918 : (2010) 124 FLR 611
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts24 Oct 2008Dismissed
Smt. Radha Devi Vs State of U.P. and Smt. Meena Devi
Allahabad High Court · (2008) 10 AHC CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 164, 216, 319, 363Penal Code, 1860 (IPC) — Section 363, 366A, 376
High Courts24 Oct 2008
Ganga Ram Vs State of U.P. and Others
Allahabad High Court · (2009) CriLJ 1362
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 212, 239, 240Penal Code, 1860 (IPC) — Section 336, 36, 504
High Courts24 Oct 2008
In Re: Khaitan Overseas and Finance Limited In Re: Dhandhania Brothers Private Limited
Allahabad High Court · (2008) 10 AHC CK 0123
COMPANIES ACT, 1956 — Section 433, 529, 530
High Courts24 Oct 2008Dismissed
Arun Kumar Dubey Vs State of Uttar Pradesh and Others
Allahabad High Court · (2009) 1 AWC 462
High Courts24 Oct 2008Dismissed
Subhakar Dubey Vs State of U.P. and Ram Adhar Yadav, Inspector
Allahabad High Court · (2008) 10 AHC CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 120B, 500