High Courts22 Oct 2008Allowed
Bharat Singh Constable No. 507 and Others Vs State of U.P.
Allahabad High Court · (2008) 6 AWC 6290 : (2008) 119 FLR 1151
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 35 of 158
High Courts22 Oct 2008Allowed
Subhash and Others Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1307 : (2009) 3 CivCC 375
High Courts22 Oct 2008Dismissed
Maharishi Shiksha Sansthan and Maharishi Vidya Mandir Vs State of U.P.
Allahabad High Court · (2009) 1 AWC 267 : (2009) 120 FLR 332
Employees State Insurance Act, 1948 — Section 1
High Courts22 Oct 2008Dismissed
Committee of Management, Arya Kanya Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 466
Constitution of India, 1950 — Article 226
High Courts22 Oct 2008Allowed
Matsyajiwi Sahkari Samiti Ltd. Vs State of U.P., The Collector, Sub Divisional Officer and Gujar Tal Matsyajiwi Sahkari Samiti Ltd.
Allahabad High Court · (2009) 1 AWC 269 : (2008) 105 RD 707
High Courts22 Oct 2008Dismissed
State of U.P. Vs Sri Dharam Pal and Shri Prithi Pal Singh
Allahabad High Court · (2009) 1 AWC 473 : (2008) 105 RD 776
Stamp Act, 1899 — Section 2, 21
High Courts22 Oct 2008
Ram Ratan Goel and Others Vs Ankita Goel and Another
Allahabad High Court · (2009) 1 ACR 501
Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 460, 482Dowry Prohibition Act, 1961 — Section 6Penal Code, 1860 (IPC) — Section 403, 406, 504, 507
High Courts21 Oct 2008Allowed
Sohan Ram Vs State of U.P.
Allahabad High Court · (2008) 10 AHC CK 0149
Arms Act, 1959 — Section 17Penal Code, 1860 (IPC) — Section 420
High Courts21 Oct 2008Dismissed
Ramanand and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 10 AHC CK 0136
Land Acquisition Act, 1894 — Section 17, 4, 6, 9
High Courts21 Oct 2008Disposed Of
Shriram Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 500
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts21 Oct 2008Dismissed
Uttar Pradesh Jat Mahasabha Vs Union of India and others
Allahabad High Court · (2008) 10 AHC CK 0093
High Courts21 Oct 2008Disposed Of
Suresh Mashi Valmiki Vs State of U.P.and others
Allahabad High Court · (2008) 10 AHC CK 0088
High Courts21 Oct 2008Disposed Of
Rangji Sahkari Awas Samiti Ltd Vs State of U.P.and others
Allahabad High Court · (2008) 10 AHC CK 0084
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(5)(b)
High Courts21 Oct 2008Dismissed
Virendra Kumar Khanna Vs Manish Chhatwal
Allahabad High Court · (2008) 10 AHC CK 0083
Transfer of Property Act, 1882 — Section 106, 107, 111Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 21(1)(a), 22, 38
High Courts21 Oct 2008Dismissed
Richpal and Others Vs State of U.P. and Others
Allahabad High Court · (2008) 10 AHC CK 0055
Land Acquisition Act, 1894 — Section 17, 4, 6, 9
High Courts21 Oct 2008Dismissed
Brajesh Kumar Gupta Vs Smt. Anjali
Allahabad High Court · (2009) 2 AWC 1398
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 494
High Courts21 Oct 2008
Shyama and Others Vs District Magistrate and Another
Allahabad High Court · (2008) 119 FLR 1141
Criminal Procedure Code, 1973 (CrPC) — Section 21
High Courts21 Oct 2008Allowed
Tarun Verma Vs Vice-Chancellor, Banaras Hindu University and Others
Allahabad High Court · (2008) 6 AWC 6385
High Courts21 Oct 2008Dismissed
Nandu Rai Vs Union of India and Others
Allahabad High Court · (2008) 6 AWC 6308
High Courts21 Oct 2008
Bajrang Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1383 : (2008) 105 RD 654
Uttar Pradesh Land Revenue Act, 1901 — Section 33