High Courts24 Oct 2008Allowed
Bhrigu Raj Singh Vs State of U.P. and others
Allahabad High Court · (2008) 10 AHC CK 0097
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 34 of 158
High Courts24 Oct 2008Allowed
Mohd Farooq Vs State of U.P.and others
Allahabad High Court · (2008) 10 AHC CK 0086
High Courts24 Oct 2008Dismissed
State of U.P. and another Vs B.B.S.Rathore and others
Allahabad High Court · (2008) 10 AHC CK 0082
High Courts24 Oct 2008Dismissed
Sanjay Kumar Singh and Others Vs Board of Directors, U.P.Financial Corporation, Kanpur and another
Allahabad High Court · (2008) 10 AHC CK 0081
Constitution of India, 1950 — Article 12State Financial Corporations Act, 1951 — Section 48Uttar Pradesh Financial Corporation (Staff) Regulations, 1961 — Regulation 21, 22, 7
High Courts24 Oct 2008Allowed
Manoj Kumar Rajput Vs State of U.P.AND Others
Allahabad High Court · (2008) 10 AHC CK 0080
High Courts24 Oct 2008Allowed
Lal Chandra Saroj Vs State of U.P.And Others
Allahabad High Court · (2008) 10 AHC CK 0079
Constitution of India, 1950 — Article 14
High Courts24 Oct 2008Dismissed
Cain Technologies (India) Pvt Ltd, New Delhi Vs Xerox India Ltd., Noida, Gautam Budh Nagar, U.P.
Allahabad High Court · (2008) 10 AHC CK 0064
Companies Act, 1956 — Section 433(a), 434(1)(a)
High Courts24 Oct 2008Allowed
Ashu Tripathi Vs State of U.P.and Others
Allahabad High Court · (2008) 10 AHC CK 0062
High Courts24 Oct 2008Dismissed
Amar Bahadur Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6286
High Courts24 Oct 2008Allowed
Virendra Kumar Vs Union of India (UOI), Director General, CRPF and Addl. D.I.G.P. (Personnel-1)
Allahabad High Court · (2009) 2 AWC 1308
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts24 Oct 2008Dismissed
Swastik Components Private Limited Vs Commissioner, Commercial/Trade Tax
Allahabad High Court · (2008) 10 AHC CK 0039
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 136
High Courts24 Oct 2008Dismissed
Roop Ram and Others Vs Deputy Director of Consolidation/Additional Collector (Administration) and Others
Allahabad High Court · (2009) 1 AWC 475 : (2008) 105 RD 774
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9
High Courts24 Oct 2008
Jai Ram Gupta and Another Vs Jai Ram Verma and Another
Allahabad High Court · (2009) 2 AWC 1806
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts24 Oct 2008Dismissed
Committee of Management, N.R.E.C. College and Mr. Rashid Husain Khan Vs State of Uttar Pradesh, The Chancellor, Chaudhary Charan Singh University, Vice Chancellor, Chaudhary Charan Singh University and Dr. Archana Dubey
Allahabad High Court · (2008) 6 AWC 6294
Uttar Pradesh State Universities Act, 1973 — Section 68
High Courts24 Oct 2008Dismissed
Kailash Narain Srivastava Vs State of U.P. and Others
Allahabad High Court · (2008) 6 AWC 6369
Constitution of India, 1950 — Article 14, 309
High Courts24 Oct 2008Allowed
Prabandh Samiti, Manokaran Kanya Junior High School Vs Smt. Santosh Kumari Uppal and Others
Allahabad High Court · (2008) 10 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 311Specific Relief Act, 1963 — Section 14, 34
High Courts23 Oct 2008
Smt. Gulab Devi Vs IInd A.D.J. and Another
Allahabad High Court · (2009) 2 AWC 1381
Transfer of Property Act, 1882 — Section 113
High Courts23 Oct 2008Allowed
Kanahaiya Lal Agarwal Vs District Judge and Others
Allahabad High Court · (2009) 3 AWC 2538
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts23 Oct 2008Allowed
Shiv Prasad Vs State of U.P. and Others
Allahabad High Court · (2009) 2 AWC 1391 : (2008) 105 RD 657
Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)(g)
High Courts23 Oct 2008
D.P. Kesari and Another Vs XIIth A.D.J. and Others
Allahabad High Court · (2009) 1 AWC 263
Transfer of Property Act, 1882 — Section 106