High Courts15 Nov 2008Allowed
Moti Lal and Others Vs Suresh Chandra Jain and Others
Allahabad High Court · (2008) 6 AWC 6313
Arbitration Act, 1940 — Section 20, 6, 8
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 29 of 158
High Courts15 Nov 2008
Ashok Kumar Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 362
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Nov 2008Dismissed
Rizvi Exports Ltd., Sri S.M.A. Rizvi, Smt. Roshan Rizvi and Shakum Pumps and Pipes Ltd. Vs State Bank of India and Others
Allahabad High Court · (2008) 11 AHC CK 0029
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 21
High Courts14 Nov 2008
Shankar and Others Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 710
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
High Courts14 Nov 2008Dismissed
Surendra Singh Vs State of U.P. and Others
Allahabad High Court · AIR 2009 All 106 : (2009) 1 ALD 522 : (2009) 1 AWC 522 : (2009) 5 RCR(Civil) 821 : (2008) 3 UPLBEC 2713
Right to Information Act, 2005 — Section 11, 2, 8
High Courts14 Nov 2008Allowed
Dr. Subhash Chandra Jain Vs Special Judge (E.C. Act) and Smt. Ravi Kanta Jain
Allahabad High Court · (2009) 1 AWC 149 : (2009) 2 DMC 106
Criminal Procedure Code, 1973 (CrPC) — Section 47
High Courts14 Nov 2008Dismissed
Shambhu Dayal Dubey Vs Sunderlal Dubey And Others
Allahabad High Court · (2008) 11 AHC CK 0133
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 122, 123
High Courts14 Nov 2008Allowed
Khalsa Vidyak Sabha and others Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0118
High Courts14 Nov 2008Dismissed
Sambhoo Dayal Dubey and others Vs Sunder Lal Dubey (Dead) and another
Allahabad High Court · (2008) 11 AHC CK 0077
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 122, 123
High Courts14 Nov 2008Dismissed
Aneesa Khatoon Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 529 : (2009) 106 RD 101
Constitution of India, 1950 — Article 39
High Courts14 Nov 2008
State of U.P. Vs Arun Kumar
Allahabad High Court · (2009) 1 ACR 16
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Penal Code, 1860 (IPC) — Section 302
High Courts14 Nov 2008Dismissed
State of U.P. Vs Udai Veer Singh alias Munan
Allahabad High Court · (2008) 11 AHC CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 294, 482Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 376
High Courts12 Nov 2008Dismissed
Sarvan Kumar Vs State of U.P. and Others
Allahabad High Court · (2009) 1 AWC 963 : (2009) 120 FLR 491
Constitution of India, 1950 — Article 12
High Courts12 Nov 2008Dismissed
Chandra Bali Vs District Judge and Others
Allahabad High Court · (2009) 1 AWC 259
Constitution of India, 1950 — Article 226
High Courts12 Nov 2008Disposed Of
Shayam Singh Yadav Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0145
High Courts12 Nov 2008Dismissed
Dilshad Ahmad Vs VIIth Additional District and Sessions Judge/Election Tribunal, Saharanpur and others
Allahabad High Court · (2008) 11 AHC CK 0127
High Courts12 Nov 2008Disposed Of
Shyam Singh Yadav Vs State of U.P.and others
Allahabad High Court · (2008) 11 AHC CK 0124
High Courts12 Nov 2008Disposed Of
Adya Prasad Mishra and others Vs State of U.P. and others
Allahabad High Court · (2008) 11 AHC CK 0117
High Courts12 Nov 2008Dismissed
Chhotan Singh Vs U.P. Secondary Education Service Selection Board, Allahabad and others
Allahabad High Court · (2008) 11 AHC CK 0116
Constitution of India, 1950 — Article 226