COURT ARCHIVE

Allahabad High Court judgments, 2008

3,146 judgments · page 24 of 158

High Courts28 Nov 2008Dismissed

Meena Srivastava Vs Ram Kishore Tiwari And Others

Allahabad High Court · (2008) 11 AHC CK 0085

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(1)(B)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 17)

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High Courts28 Nov 2008Dismissed

Ordnance Factory Co-operative Society Ltd. and Others Vs Prescribed Authority under (Payment of Wages Act) Assistant Labour Commissioner and Others

Allahabad High Court · (2009) 120 FLR 386 : (2009) 2 LLJ 409

Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 16

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High Courts28 Nov 2008Dismissed

Raman Agnihotri Vs Commissioner, Workmen Compensation and Another

Allahabad High Court · (2009) 2 AWC 1096 : (2009) 120 FLR 967

Constitution of India, 1950 — Article 226Workmens Compensation Act, 1923 — Section 10, 32

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High Courts28 Nov 2008Allowed

Akhtar Husain Vs S.D.M., Administrative Officer and Tehsildar

Allahabad High Court · (2009) 121 FLR 4

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High Courts28 Nov 2008Dismissed

United India Insurance Co. Ltd. Vs Motor Accident Claims Tribunal and Others

Allahabad High Court · (2009) 2 AWC 1165

Motor Vehicles Act, 1988 — Section 170

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High Courts28 Nov 2008Dismissed

Abdul Aziz and Others Vs State of U.P. and Others

Allahabad High Court · (2009) CriLJ 1683 : (2010) 127 FLR 493

Criminal Procedure Code, 1973 (CrPC) — Section 397, 482

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High Courts28 Nov 2008Dismissed

Regional Manager, U.P. State Road Transport Corporation Vs Compotar

Allahabad High Court · (2009) 2 AWC 1111

Motor Vehicles Act, 1988 — Section 173Road Transport Corporations Act, 1950 — Section 3

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High Courts28 Nov 2008Dismissed

Brijendra Kumar Vs Bhuwan Prakash, Smt. Ramrati

Allahabad High Court · (2008) 11 AHC CK 0016

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High Courts28 Nov 2008Allowed

Mohammad Aslam Vs Rampur Development Authority and Another

Allahabad High Court · (2009) 1 AWC 566

Urban Planning and Development Act, 1973 — Section 15(9)

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High Courts27 Nov 2008Disposed Of

Mohd. Shariq Khan and Another Vs Vice-Chancellor, University of Lucknow and Others

Allahabad High Court · (2008) 11 AHC CK 0150

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High Courts27 Nov 2008Dismissed

Ram Milan Tiwari Vs Deputy Director of Consolidation, Faizabad & Ors.

Allahabad High Court · (2008) 11 AHC CK 0142

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52

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High Courts27 Nov 2008Dismissed

Chandra Bhana Awasthi and Others Vs State of U.P.and Others

Allahabad High Court · (2008) 11 AHC CK 0134

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High Courts27 Nov 2008Dismissed

Chandra Bhan Awasthi and others Vs State of U.P.and others

Allahabad High Court · (2008) 11 AHC CK 0094

Constitution of India, 1950 — Article 226

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High Courts27 Nov 2008Dismissed

Mehendra Singh Vs Haqimuddin

Allahabad High Court · (2009) 2 AWC 1271 : (2009) 106 RD 505

Civil Procedure Code, 1908 (CPC) — Section 102Constitution of India, 1950 — Article 227

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High Courts27 Nov 2008Allowed

Nepal Singh Vs State of U.P. and others

Allahabad High Court · (2009) 120 FLR 330

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High Courts26 Nov 2008Allowed

Bala Devi (Gram Pradhan) Vs State of U.P. and Others

Allahabad High Court · (2009) 1 AWC 525 : (2009) 106 RD 99

Constitution of India, 1950 — Article 14Specific Relief Act, 1963 — Section 40, 41

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High Courts26 Nov 2008Allowed

Sheikh Natthu and another Vs Deputy Director of Consolidation, Kanpur Camp, Hamirpur and another

Allahabad High Court · (2008) 11 AHC CK 0097

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High Courts26 Nov 2008Allowed

Vivek Bhatnagar Vs State of U.P. and Others

Allahabad High Court · (2009) 2 AWC 1268

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High Courts26 Nov 2008

Shyam Singh Vs Employees'' State Insurance Corporation and Others

Allahabad High Court · (2009) 120 FLR 486 : (2009) 3 LLJ 494 : (2009) 1 UPLBEC 658

Civil Procedure Code, 1882 — Section 226Employees State Insurance Act, 1948 — Section 85

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High Courts26 Nov 2008

Noor Alam Vs State of U.P.

Allahabad High Court · (2009) 1 ACR 350

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24, 27Penal Code, 1860 (IPC) — Section 201, 302, 34

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