High Courts02 Dec 2008Allowed
Rakesh Vs State
Allahabad High Court · (2008) 12 AHC CK 0256
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 21 of 158
High Courts02 Dec 2008Allowed
Pramod Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0255
Penal Code, 1860 (IPC) — Section 302
High Courts02 Dec 2008Allowed
Satyendra Mishra Vs Additional Director of Education and others
Allahabad High Court · (2008) 12 AHC CK 0240
Uttar Pradesh Secondary Education Service Selection Board Rules, 1998 — Rule 10(b)(ii), 11
High Courts02 Dec 2008Disposed Of
Ram Ratan etc Vs Block Development Officer, Talbehat, Lalitpur and others, etc.
Allahabad High Court · (2008) 12 AHC CK 0235
Specific Relief Act, 1963 — Section 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts02 Dec 2008Disposed Of
Ganga Ram Sahu Alias Ganga Ram Teli Vs U.P.Avas Evam Vikas Parishad 104 Mahatma Gandhi Marg Lucnkow
Allahabad High Court · (2008) 12 AHC CK 0171
High Courts02 Dec 2008Dismissed
Mahadeo Prasad Vs Raksha Goswami and another
Allahabad High Court · (2008) 12 AHC CK 0147
High Courts02 Dec 2008Disposed Of
Surendra Pal Singh Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0143
High Courts02 Dec 2008Dismissed
State of U.P.& Ors. Vs Kailash Nath Yadav & Ors.
Allahabad High Court · (2008) 12 AHC CK 0092
Uttar Pradesh Sales Tax Department Ministerial Service Rules, 1973 — Rule 5(1)(A)
High Courts02 Dec 2008Disposed Of
Sushma Yadav Vs Upar Shiksha Nideshak (Mahila) U.P.Allahabad and others
Allahabad High Court · (2008) 12 AHC CK 0078
High Courts02 Dec 2008Allowed
Narendra Rai Vs State of U.P.& Ors.
Allahabad High Court · (2008) 12 AHC CK 0049
High Courts02 Dec 2008
Smt. Phulwatia Devi Vs Lal Mohar and Another
Allahabad High Court · (2009) 1 ACR 661
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
High Courts02 Dec 2008
Devendra Yadav Vs State of U.P.
Allahabad High Court · (2009) 1 ACR 172
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302, 307, 334Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 3(1)
High Courts01 Dec 2008Allowed
Smt. Shashi Prabha Vs Joint Director of Education (Women), Allahabad and others
Allahabad High Court · (2009) 120 FLR 1103
Uttar Pradesh Intermediate Education Act, 1921 — Section 16GG
High Courts01 Dec 2008Dismissed
Commissioner of Customs Vs Shambhu Nath and Another
Allahabad High Court · (2009) 239 ELT 427
Customs Act, 1962 — Section 107, 123, 130
High Courts01 Dec 2008Dismissed
Maharishi Shiksha Sansthan and Another Vs State of U.P. and Another
Allahabad High Court · (2009) 1 AWC 521 : (2008) 119 FLR 935
Employees State Insurance Act, 1948 — Section 1
High Courts01 Dec 2008Dismissed
Sheo Dayal Vs State of U.P.
Allahabad High Court · (2009) CriLJ 3487
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 161, 164, 313Penal Code, 1860 (IPC) — Section 201, 302, 323, 34, 376
High Courts01 Dec 2008Dismissed
Geeta Devi Vs District Judge, Gorakhpur and another
Allahabad High Court · (2008) 12 AHC CK 0413
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11
High Courts01 Dec 2008Allowed
Muluk Ram & Others Vs State
Allahabad High Court · (2008) 12 AHC CK 0408
High Courts01 Dec 2008Allowed
Paradeep Phosphates Ltd. Vs State of U.P.And Others
Allahabad High Court · (2008) 12 AHC CK 0388
Fertiliser (Control) Order, 1985 — Schedule 2 Part A
High Courts01 Dec 2008Disposed Of
Bhawani Enterprises, New Delhi Vs Union of India and Others
Allahabad High Court · (2008) 12 AHC CK 0382
Customs (Provisional Duty Assessment) Regulations, 1963 — Section 18Customs Act, 1962 — Section 110(A), 18, 2(8)