High Courts04 Dec 2008Dismissed
Modern Amenities Vs Secretary, Govt.of U.P.Min.of Edu., Lcuknow & Others
Allahabad High Court · (2008) 12 AHC CK 0194
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 18 of 158
High Courts04 Dec 2008Allowed
Ashutosh Dwivedi Vs Union of India
Allahabad High Court · (2008) 12 AHC CK 0181
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 124, 124A
High Courts04 Dec 2008Allowed
Godwin Construction Pvt.Ltd.Thru M.D. Vs State of U.P.Thru Prin.Secy.Housing & 2 Ors.
Allahabad High Court · (2008) 12 AHC CK 0173
High Courts04 Dec 2008Disposed Of
Kanak Singh Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0170
High Courts04 Dec 2008Disposed Of
Usha Devi Vs Additional Commissioner and others
Allahabad High Court · (2008) 12 AHC CK 0159
High Courts04 Dec 2008Allowed
Ravindra Nath Srivastava Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0114
High Courts04 Dec 2008Disposed Of
Reema Singh Vs State of U.P.Thr.Prin Secy U.P.Power Corp.Ltd.Civil Sectt.
Allahabad High Court · (2008) 12 AHC CK 0109
High Courts04 Dec 2008Dismissed
Sarika through her next friend father Vs State of U.P.& Anr.
Allahabad High Court · (2008) 12 AHC CK 0105
Constitution of India, 1950 — Article 226
High Courts04 Dec 2008Allowed
Bechan Prasad and another Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0058
High Courts04 Dec 2008Disposed Of
Rachana Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0056
High Courts04 Dec 2008Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Poonam Kesarwani and Others
Allahabad High Court · (2009) 2 AWC 1083
Central Motor Vehicles Rules, 1989 — Rule 150, 150(1), 150(2)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 2Constitution of India, 1950 — Article 227
High Courts04 Dec 2008Allowed
State of U.P. and others Vs Vijay Varshney and others
Allahabad High Court · (2009) 121 FLR 8
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 323A
High Courts03 Dec 2008Allowed
Vijendra Pal Singh Vs High Court of Judicature at Allahabad and Others
Allahabad High Court · (2009) 2 AWC 1243
Penal Code, 1860 (IPC) — Section 302, 307
High Courts03 Dec 2008Dismissed
Ram Chandra Dixit Vs Union of India (UOI)
Allahabad High Court · (2009) 120 FLR 848 : (2009) 3 LLJ 509 : (2009) 1 UPLBEC 881
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts03 Dec 2008Disposed Of
Devbrat Rai Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0397
High Courts03 Dec 2008Disposed Off
Abdul Rashid Khan and Others Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0379
High Courts03 Dec 2008Dismissed
Ram Sagar Shukla Vs U.P.Textile Printing Corporation Ltd.
Allahabad High Court · (2008) 12 AHC CK 0363
High Courts03 Dec 2008Disposed Of
Anuj Kumar Vs Food Corporation of India Thru M.D.& 3 Ors.
Allahabad High Court · (2008) 12 AHC CK 0356
High Courts03 Dec 2008Allowed
Ratan & Others Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0266
High Courts03 Dec 2008Allowed
Mahendra Singh & Others Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0265