High Courts05 Dec 2008Dismissed
Mumtaz Khan and Another Vs Addl.Ditrict Judge Jaunpur and Others
Allahabad High Court · (2008) 12 AHC CK 0399
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 15 of 158
High Courts05 Dec 2008Disposed Of
Premwati and another Vs Munni Devi @ Minakshi and Another
Allahabad High Court · (2008) 12 AHC CK 0393
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 32, 100Limitation Act, 1963 — Section 5
High Courts05 Dec 2008Dismissed
Manorma Singh Vs S.D.M., Ghosi, Mau and others
Allahabad High Court · (2008) 12 AHC CK 0380
High Courts05 Dec 2008Disposed Off
Ganga Charan and Another Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0377
High Courts05 Dec 2008Dismissed
Hero Cycle Group Kamgar Union and another Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0374
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 4F, 6W
High Courts05 Dec 2008Disposed Of
Sukh Lal Vs D.J.Rampur & 2 others
Allahabad High Court · (2008) 12 AHC CK 0364
High Courts05 Dec 2008Dismissed
Sri Amit Khanna Vs Suchi Khanna
Allahabad High Court · (2008) 12 AHC CK 0359
Allahabad High Court Rules, 1952 — Chapter 8 Rule 5Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 225
High Courts05 Dec 2008Disposed Of
Shaira Bano W/O Mohd.Sartaj Khan Vs D.M., Hardoi & Others
Allahabad High Court · (2008) 12 AHC CK 0350
High Courts05 Dec 2008Allowed
Pernod Ricard India Pvt.Ltd. Vs State of U.P.& Ors.
Allahabad High Court · (2008) 12 AHC CK 0344
High Courts05 Dec 2008Dismissed
N.K.Singh Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0324
High Courts05 Dec 2008Dismissed
Gaj Raj Singh Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0323
High Courts05 Dec 2008Disposed Of
Anuj Gandhi Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0321
High Courts05 Dec 2008Dismissed
Uma Shankar Mishra (Ex-Carriage Khalasi) Vs Union of India and Others
Allahabad High Court · (2008) 12 AHC CK 0313
High Courts05 Dec 2008Allowed
Amausi Textile Mills Company Ltd.& others Petitioner Vs U.P.Power Corporation Ltd.& others Opp.Parties.
Allahabad High Court · (2008) 12 AHC CK 0305
High Courts05 Dec 2008Allowed
Paradeep Phosphates Ltd. Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0288
High Courts05 Dec 2008Allowed
Sageeruddin and another Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0281
High Courts05 Dec 2008Dismissed
Maqsood Ahmad Vs Izhar Ahmad and Others
Allahabad High Court · (2008) 12 AHC CK 0271
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts05 Dec 2008Allowed
Ram Chandra Pal Vs State of U.P.& Ors.
Allahabad High Court · (2008) 12 AHC CK 0267
Constitution of India, 1950 — Article 311(2)Uttar Pradesh Subordinate Police Officers (Punishment and Appeal) Rules, 1991 — Rule 8(2)
High Courts05 Dec 2008Disposed Of
Wasiul Hasan Vs State of U.P.and another
Allahabad High Court · (2008) 12 AHC CK 0249
High Courts05 Dec 2008Disposed Of
Chidanand Bhardwaj Vs State of U.P.and another.
Allahabad High Court · (2008) 12 AHC CK 0200