High Courts15 Dec 2008Disposed Of
Ankit Kumar Mishra Vs U.P.Technical University and others
Allahabad High Court · (2008) 12 AHC CK 0285
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 8 of 158
High Courts15 Dec 2008Disposed Of
Vinod Kumar Tiwari Vs State of U.P.and another
Allahabad High Court · (2008) 12 AHC CK 0284
High Courts15 Dec 2008Disposed Of
Akhilesh Kumar Mishra Vs State of U.P.and another
Allahabad High Court · (2008) 12 AHC CK 0283
High Courts15 Dec 2008Disposed Of
Noor Mohammad and others Vs 1st Additional District Judge, Raebareli and others
Allahabad High Court · (2008) 12 AHC CK 0278
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 6Constitution of India, 1950 — Article 226
High Courts15 Dec 2008Allowed
Phool Singh Vs Deputy Director of Consolidation, Saharanpur and others
Allahabad High Court · (2008) 12 AHC CK 0247
High Courts15 Dec 2008Allowed
Saroj Rani Vs Lucknow Development Authority and Another
Allahabad High Court · (2008) 12 AHC CK 0238
High Courts15 Dec 2008Dismissed
Vijay Kumar Srivastava Vs Virendra Kumar Arya
Allahabad High Court · (2008) 12 AHC CK 0237
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts15 Dec 2008Dismissed
Amar Pal Vs State of U.P.& Others
Allahabad High Court · (2008) 12 AHC CK 0230
High Courts15 Dec 2008Dismissed
Mushir Ahmad Lari. Vs State of U.P.and others.
Allahabad High Court · (2008) 12 AHC CK 0220
High Courts15 Dec 2008Allowed
Chameli Devi & 90 others Vs Sri Charanjit Singh Bakshi and others
Allahabad High Court · (2008) 12 AHC CK 0193
High Courts15 Dec 2008Dismissed
Yogesh Kumar Sharma Vs Munni Devi & Ors.
Allahabad High Court · (2008) 12 AHC CK 0179
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
High Courts15 Dec 2008Dismissed
Radheyshyam and Others Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0177
Constitution of India, 1950 — Article 14, 19, 21, 300ALand Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts15 Dec 2008Dismissed
Committee of management, Swami Parmanand Dandi Jan Kalyan Samiti, Rampur and another Vs State of U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0175
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25Uttar Pradesh Intermediate Education Act, 1921 — Section 4
High Courts15 Dec 2008Disposed Of
Shiv Shanker Sharma Vs State of U.P.and another
Allahabad High Court · (2008) 12 AHC CK 0165
High Courts15 Dec 2008Disposed Of
Awdhesh Kumar Shukla Vs State of U.P.and another
Allahabad High Court · (2008) 12 AHC CK 0164
High Courts15 Dec 2008Disposed Of
Sunder Lal Tiwari Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0163
High Courts15 Dec 2008Disposed Of
Shashi Kiran Vs Vice-Chancellor, Dr.Ram Manohar Lohiya Awadh University, Faizabad (U.P.and others
Allahabad High Court · (2008) 12 AHC CK 0162
High Courts15 Dec 2008Allowed
Kuldeep Sharma Vs State of U.P.and Others
Allahabad High Court · (2008) 12 AHC CK 0155
High Courts15 Dec 2008Disposed Of
Rang Lal & Another Vs State of U.P.
Allahabad High Court · (2008) 12 AHC CK 0131