High Courts01 Jan 2008Dismissed
Sushil Kumar Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0144
Penal Code, 1860 (IPC) — Section 323, 34, 376
COURT ARCHIVE
Allahabad High Court judgments, 2008
2,923 judgments · page 147 of 147
High Courts01 Jan 2008Dismissed
Raja Ram (dead) through LR s and Ors. Vs Shanti Devi
Allahabad High Court · (2008) 01 AHC CK 0099
High Courts01 Jan 2008Disposed Of
State of U.P. and Ors. Vs Ajai Singh &Anr
Allahabad High Court · (2008) 01 AHC CK 0094