High Courts03 Jan 2008
Chandan Brick Field Vs Commissioner of Trade Tax
Allahabad High Court · (2009) 19 VST 345
Uttar Pradesh Trade Tax Act, 1948 — Section 11
COURT ARCHIVE
Allahabad High Court judgments, 2008
2,923 judgments · page 146 of 147
High Courts03 Jan 2008Dismissed
Singh Int Udyog Vs Commissioner of Trade Tax
Allahabad High Court · (2008) 01 AHC CK 0233
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts03 Jan 2008Allowed
Harish Chandra Pathak Vs Anil Vats and The State of U.P.
Allahabad High Court · (2008) CriLJ 2965
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 190, 195, 340Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts03 Jan 2008Allowed
Ashish Varshney and Sachin Varshney Vs The Deputy Director of Education (Madhyamik), Agra Region, The District Inspector of Schools and The Committee of Management, Agrasan Inter College
Allahabad High Court · (2008) 01 AHC CK 0204
Uttar Pradesh Intermediate Education Act, 1921 — Section 15ka, 16G
High Courts03 Jan 2008Partly Allowed
State of U.P.and Others Vs Ved Prakash
Allahabad High Court · (2008) 01 AHC CK 0158
High Courts03 Jan 2008Dismissed
Rambir Singh Vs Addl. Commissioner, Agra Division and Others, Prescribed Authority Ceiling, State of U.P., Rajendra Singh and Karamvir Singh
Allahabad High Court · (2008) 2 AWC 1126 : (2008) 104 RD 359
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(6)
High Courts03 Jan 2008Dismissed
State Bank of India Vs General Motor Finance Co.Ltd.
Allahabad High Court · (2008) 01 AHC CK 0109
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 22(2)(g)
High Courts03 Jan 2008Dismissed
Chairman/Managing Director, U.P. Power Corporation Limited, General Manager (Transmission West), U.P. Power Corporation Limited, Deputy General Manager, U.P. Power Corporation Limited and Executive Engineer, Electricity Transmission Division Vs Jitendra Pratap Singh and State of U.P.
Allahabad High Court · (2008) 116 FLR 903 : (2008) 2 UPLBEC 1527
High Courts03 Jan 2008Dismissed
Commissioner of Income Tax Vs Arjun Prasad Ajit Kumar
Allahabad High Court · (2008) 214 CTR 355
Income Tax Act, 1961 — Section 145, 271
High Courts02 Jan 2008Dismissed
Commissioner, Trade Tax Vs Shakti Cement Agency
Allahabad High Court · (2008) 17 VST 266
Uttar Pradesh Trade Tax Act, 1948 — Section 11(1)
High Courts02 Jan 2008Dismissed
Mansha Ram Mishra Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1613
Hindu Succession Act, 1956 — Section 8Penal Code, 1860 (IPC) — Section 108Succession Act, 1925 — Section 370, 372, 373, 374
High Courts02 Jan 2008Disposed Of
Chet Ram Gangwar Vs State of U.P. and Others
Allahabad High Court · (2008) 1 AWC 909 : (2008) 1 UPLBEC 403
High Courts02 Jan 2008Disposed Of
Vehalana Steels and Alloys Pvt. Ltd. Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0194
High Courts02 Jan 2008
Chetram Vs State of UP.and others
Allahabad High Court · (2008) 01 AHC CK 0143
High Courts02 Jan 2008Disposed Of
Deepasingh and Others Vs State of U.P.and others
Allahabad High Court · (2008) 01 AHC CK 0091
High Courts02 Jan 2008Dismissed
Iqubal Ahmad Khan Vs State of U.P. and Rajeshwar Mishra
Allahabad High Court · (2009) 1 ALD(Cri) 9 : (2008) 3 BC 86 : (2008) CriLJ 2177
Criminal Procedure Code, 1973 (CrPC) — Section 178, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts02 Jan 2008Allowed
Ram Chandra Vs State of U.P. and Others
Allahabad High Court · (2008) 2 AWC 1611 : (2008) 2 UPLBEC 1431
High Courts02 Jan 2008
Iqbal Ahmad Khan Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 1388
Criminal Procedure Code, 1973 (CrPC) — Section 178, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts01 Jan 2008Dismissed
Jamuna Nishad Vs State of U.P.
Allahabad High Court · (2008) 01 AHC CK 0187
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts01 Jan 2008Dismissed
Triambak Pati Tripathi Vs Board of High School & Intermediate Education, U.P.Allahabad
Allahabad High Court · (2008) 01 AHC CK 0176