High Courts04 Feb 2008Allowed
Kunti Devi and Others Vs Kanpur Development Authority,Kanpurand Others
Allahabad High Court · (2008) 02 AHC CK 0181
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 144 of 158
High Courts04 Feb 2008Dismissed
Nasreenara Vs University of Allahabad And Others
Allahabad High Court · (2008) 02 AHC CK 0128
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 24, 30Uttar Pradesh State Universities Act, 1973 — Section 35(2)
High Courts04 Feb 2008Dismissed
Harish Bhatia Vs Johra Begum
Allahabad High Court · (2008) 02 AHC CK 0126
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22
High Courts04 Feb 2008Disposed Of
Rajendra Bahadur Sarkari Vs Board of Revenue, U.P.at Allahabad and others
Allahabad High Court · (2008) 02 AHC CK 0123
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Feb 2008Dismissed
Dr. (Mrs.) Nasreen Ara Vs The University of Allahabad and Others
Allahabad High Court · (2008) 2 AWC 2045
Allahabad University Act, 2005 — Section 44Constitution of India, 1950 — Article 226, 30, 51A
High Courts04 Feb 2008Allowed
Lalloo Ram Vs D.D.C. and Others
Allahabad High Court · (2008) 2 AWC 1618
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
High Courts04 Feb 2008Allowed
Smt. Kanti Devi and Others Vs The Kanpur Development Authority and The Chief Engineer, Kanpur Development Authority
Allahabad High Court · (2008) 2 AWC 1537 : (2008) 2 UPLBEC 1251
High Courts04 Feb 2008Allowed
U.P. State Road Transport Corporation Vs Daya Shanker Dubey
Allahabad High Court · (2008) 5 AWC 5379 : (2008) 117 FLR 1064
Constitution of India, 1950 — Article 226
High Courts04 Feb 2008Dismissed
Shamboo Nath Tripathi Vs Presiding Officer, Central Government Industrial Tribunal and Others
Allahabad High Court · (2008) 117 FLR 401 : (2008) 3 LLJ 416
High Courts04 Feb 2008Dismissed
Punam, Jyoti Maruya and Sushma Vs State of U.P. and Others
Allahabad High Court · (2008) 02 AHC CK 0045
High Courts02 Feb 2008Dismissed
Mansha Ram Mishra Vs State of U.P.and others
Allahabad High Court · (2008) 02 AHC CK 0174
Succession Act, 1925 — Section 372, 373, 374
High Courts01 Feb 2008
Gurbachan Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 1950
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(1), 154(3), 156(3), 157(2), 482
High Courts01 Feb 2008Dismissed
Satya Narain Tripathi and Ram Krishn Yadav Vs State of U.P. and Mahendra Nath Dubey
Allahabad High Court · (2008) 2 AWC 1320
Constitution of India, 1950 — Article 19, 226, 9
High Courts01 Feb 2008Dismissed
Nitin Katara and Rishi Narayan Singh Vs U.P. Technical University, Institute of Engineering and Technology Campus and Faculty of Engineering and Technology, R.B.S. College
Allahabad High Court · (2008) 2 UPLBEC 1726
High Courts01 Feb 2008Dismissed
Anil Kumar Verma Vs State of U.P., U.P. Public Service Commission and High Court of Judicature at Allahabad
Allahabad High Court · (2008) 2 UPLBEC 89
Constitution of India, 1950 — Article 14, 16
High Courts01 Feb 2008Dismissed
Narendra Singh Vs Sardar Swarn Singh
Allahabad High Court · (2008) 2 AWC 1525 : (2008) 104 RD 715
Uttar Pradesh Land Revenue Act, 1901 — Section 41Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts01 Feb 2008Allowed
Khalid Ahmad Khan Vs State of U.P. and Another
Allahabad High Court · (2008) 02 AHC CK 0223
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 2008Allowed
Ghanshyam Vs State of U.P.and Another
Allahabad High Court · (2008) 02 AHC CK 0214
High Courts01 Feb 2008Dismissed
Harpal Singh Vs State of U.P. and Another
Allahabad High Court · (2008) 02 AHC CK 0148
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 420, 467, 469, 471
High Courts01 Feb 2008Dismissed
Harish Chandra Pathak and another Vs State of U.P.and another
Allahabad High Court · (2008) 02 AHC CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 482