Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12(3), 12(4), 13, 16(1)(b)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(5), 10(6), 13

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High Courts05 Feb 2008Allowed

Oriental Insurance Company Ltd. Vs Puspa Devi and Others

Allahabad High Court · (2009) ACJ 747

Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 149, 166, 168, 170

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High Courts05 Feb 2008Dismissed

State of U.P. and Others Vs Kuldeep

Allahabad High Court · (2008) 2 UPLBEC 93

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High Courts05 Feb 2008

Mahendra Singh Vs Board of Revenue, Allahabad and others

Allahabad High Court · (2008) 02 AHC CK 0098

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High Courts05 Feb 2008Dismissed

Oriental Insurance Company Ltd. Vs Puspa Devi, Pyare Lal, Uttar Pradesh State Road Transport Corporation (U.P.S.R.T.C.)

Allahabad High Court · (2008) 2 AWC 1876

Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 149, 166, 168, 170

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High Courts05 Feb 2008Allowed

Commissioner of Income Tax Vs Sohan Lal Sewa Ram Jaggi

Allahabad High Court · (2009) 222 CTR 412

Income Tax Act, 1961 — Section 124, 127, 139, 142, 143

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High Courts05 Feb 2008

Raj Jewellers Vs Director of Income Tax (Investigation) and Others

Allahabad High Court · (2008) 218 CTR 131

Income Tax Act, 1961 — Section 132, 158BC, 260A

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High Courts04 Feb 2008

Shri Krishna alias Tejuwa and Another Vs State

Allahabad High Court · (2008) 2 ACR 1803

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 313General (Criminal) Rules, 1980 — Rule 50Penal Code, 1860 (IPC) — Section 302, 34

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High Courts04 Feb 2008Allowed

Commissioner of Wealth Tax Vs Gomti Devi Banarsidass Charitable Trust

Allahabad High Court · (2008) 02 AHC CK 0244

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High Courts04 Feb 2008Partly Allowed

Sri Krishna alias Tijura Yadav and Sri Raghubir Singh Yadav Vs State

Allahabad High Court · (2008) 02 AHC CK 0229

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts04 Feb 2008Dismissed

Sri Ram Yadav Vs State of U.P.and Others

Allahabad High Court · (2008) 02 AHC CK 0215

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High Courts04 Feb 2008Allowed

Jainendra Kumar Shukla Vs University of Allahabad, Controller of Examinations, University of Allahabad and Deputy Registrar, Examinations, University of Allahabad

Allahabad High Court · (2008) 2 UPLBEC 1408

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