Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Penal Code, 1860 (IPC) — Section 406, 415, 420, 71

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High Courts12 Feb 2008Dismissed

Shahzad Ahmad Khan and Others Vs Mohd. Ahmad and Others

Allahabad High Court · (2008) 2 AWC 1258 : (2008) 104 RD 443

Civil Procedure Code, 1908 (CPC) — Section 151Transfer of Property Act, 1882 — Section 52Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts12 Feb 2008Allowed

Varun Mehra Vs Chairman,Senate Indian Institute of Technology,Kaptur and Others

Allahabad High Court · (2008) 02 AHC CK 0180

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High Courts12 Feb 2008Dismissed

Mannu Lal and Kamal Uddin and Others Vs Deputy Labour Commissioner and Another

Allahabad High Court · (2008) 02 AHC CK 0134

Constitution of India, 1950 — Article 226, 32Industrial Disputes Act, 1947 — Section 10, 12, 2, 25O, 2A

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High Courts12 Feb 2008Dismissed

Sudarshan Maurya Vs The Life Insurance Corporation of India, The Zonal Manager, North Central Zone, Life Insurance Corporation of India, The Senior Divisional Manager, Life Insurance Corporation of India and The Branch Manager, Life Insurance Corporation of India

Allahabad High Court · (2008) 6 AWC 5911

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High Courts12 Feb 2008Dismissed

Azimuddin @ Kunta and Others Vs State of U.P. and Smt. Mobina

Allahabad High Court · (2008) 02 AHC CK 0072

Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 19, 2, 20, 3, 37

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High Courts08 Feb 2008

Sanjay Vs State of U.P.

Allahabad High Court · (2008) 2 ACR 1957

Penal Code, 1860 (IPC) — Section 302

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High Courts08 Feb 2008Dismissed

Dr. Harikant Mishra, Lecturer/Assistant Professor in Philosophy, Jagadguru Rambhadracharya Handicapped University Vs State of U.P. and Others

Allahabad High Court · (2008) 2 UPLBEC 1599

Constitution of India, 1950 — Article 12, 14, 226, 311

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High Courts08 Feb 2008Allowed

Mithlesh Kumar and Muztuba Hussain Vs State of U.P. and Others

Allahabad High Court · (2008) 2 AWC 1127 : (2008) 2 UPLBEC 90

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High Courts08 Feb 2008Dismissed

Mahipal Singh Vs State of U.P.

Allahabad High Court · (2008) 02 AHC CK 0209

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts08 Feb 2008Disposed Of

Ramesh Chandra Rai And Others Vs District Inspector of schools, Mau And Others

Allahabad High Court · (2008) 02 AHC CK 0206

Societies Registration Act, 1860 — Section 15, 25(1)Uttar Pradesh Intermediate Education Act, 1921 — Section 16A

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High Courts08 Feb 2008Allowed

M.S. Kapoor and Another Vs Rajiv Gupta and Others

Allahabad High Court · (2008) 02 AHC CK 0205

Contempt of Courts Act, 1971 — Section 23

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High Courts08 Feb 2008Allowed

Sikandar Vs Akhalak

Allahabad High Court · (2008) 02 AHC CK 0186

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High Courts08 Feb 2008Dismissed

Satish Kumar Vs State of Uttar Pradesh and Anil

Allahabad High Court · (2008) 02 AHC CK 0175

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 307

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High Courts08 Feb 2008Dismissed

Daya Shankar Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2008) 5 AWC 5263 : (2008) 2 UPLBEC 1535

Constitution of India, 1950 — Article 14, 16, 21, 229Electricity (Supply) Act, 1948 — Section 79Evidence Act, 1872 — Section 83

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High Courts08 Feb 2008Allowed

Badri Vs Board of Revenue, U.P.at Allahabad and others

Allahabad High Court · (2008) 02 AHC CK 0122

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