High Courts01 Feb 2008Dismissed
Y.K. Jain Vs Chief Engineer, U.P. Jal Nigam and Others
Allahabad High Court · (2008) 02 AHC CK 0127
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2008
3,146 judgments · page 145 of 158
High Courts01 Feb 2008Dismissed
Prem Shanker and Another Vs State of U.P.
Allahabad High Court · (2008) 02 AHC CK 0104
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts01 Feb 2008Dismissed
Vijai Patap Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2008) CriLJ 2545 : (2009) 5 RCR(Criminal) 117
Criminal Procedure Code, 1973 (CrPC) — Section 362, 385, 386, 462, 482
High Courts01 Feb 2008Dismissed
Kare Singh Vs State of U.P. and Hakim Singh
Allahabad High Court · (2008) 02 AHC CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 201, 302Penal Code, 1860 (IPC) — Section 307
High Courts01 Feb 2008
Rajendra and Another Vs State of U.P. and Another
Allahabad High Court · (2008) 2 ACR 1965
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 304, 324, 352, 506
High Courts31 Jan 2008
Netra Pal Singh Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 1394
Criminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts31 Jan 2008Dismissed
Goyal Agencies, Arun Kumar Goyal and Vinesh Kumar Goyal Vs State of Uttar Pradesh and Others
Allahabad High Court · (2008) 01 AHC CK 0207
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 1, 177, 178, 179, 180Penal Code, 1860 (IPC) — Section 1, 415, 417, 418, 420
High Courts31 Jan 2008Dismissed
Asian Paints Ltd. Vs The New Okhala Industrial Development Authority and I.C.A. Domas Trust
Allahabad High Court · (2008) 01 AHC CK 0202
Constitution of India, 1950 — Article 14, 226
High Courts31 Jan 2008Allowed
Lavi Yadav alias Love Yadav Vs State of U.P. and Another
Allahabad High Court · (2008) 01 AHC CK 0190
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 364A
High Courts31 Jan 2008Allowed
Occupier/Director, Hindustan Lever Ltd. and Manager, Hindustan Lever Ltd. Vs State of Uttar Pradesh and Shri Rajveer Singh Solanki, Division Head Indian National Trade Union Congress (INTUC), Agra Region
Allahabad High Court · (2008) 6 AWC 5816 : (2008) 116 FLR 1152 : (2008) 2 UPLBEC 1733
Industrial Disputes Act, 1947 — Section 18, 3
High Courts31 Jan 2008Disposed Of
Anil Kumar Pandey, Suresh Chandra Srivastava Vs Additional District and Sessions Judge, State
Allahabad High Court · (2008) 01 AHC CK 0157
Constitution of India, 1950 — Article 226
High Courts31 Jan 2008Disposed Of
Bhuri Vs State of U.P.And Others
Allahabad High Court · (2008) 01 AHC CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 306, 319, 482
High Courts31 Jan 2008Dismissed
Dr.Keshav Singh (Azad) Vs State of UP.and Another
Allahabad High Court · (2008) 01 AHC CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313
High Courts31 Jan 2008Allowed
Hindustan Lever Ltd.Mumbai and Another Vs State of U.P.and others
Allahabad High Court · (2008) 01 AHC CK 0095
Industrial Disputes Act, 1947 — Section 18(1)Uttar Pradesh Industrial Peace (Timely Payment of Wages) Act, 1978 — Section 3
High Courts31 Jan 2008Dismissed
Bhagwati Prasad Vs State of U.P. and Rajdeo Yadav
Allahabad High Court · (2008) 119 FLR 1084 : (2008) 3 UPLBEC 2742
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts31 Jan 2008Dismissed
Neetu Devi Singh Vs High Court of Judicature at Allahabad and Registrar General, High Court of Judicature at Allahabad
Allahabad High Court · (2008) 2 AWC 1541 : (2008) 1 UPLBEC 653
Constitution of India, 1950 — Article 15, 16, 335
High Courts31 Jan 2008
Smt. Raj Kumari Awasthi and Another Vs State of U.P. and Another
Allahabad High Court · (2008) CriLJ 2539
Constitution of India, 1950 — Article 14, 15, 21, 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482Hindu Adoptions and Maintenance Act, 1956 — Section 20, 4
High Courts31 Jan 2008Dismissed
Govinda Tripathi and Others Vs State of Uttar Pradesh and Shiv Mangal
Allahabad High Court · (2008) CriLJ 2551
Criminal Procedure Code, 1973 (CrPC) — Section 156, 162, 169, 173, 178Evidence Act, 1872 — Section 162, 27, 32
High Courts31 Jan 2008Dismissed
Dy. Commissioner of Income Tax Vs Associated Journals Ltd.
Allahabad High Court · (2008) 01 AHC CK 0033
Income Tax Act, 1961 — Section 143, 260A, 271
High Courts31 Jan 2008
Hari Prem Vs State of U.P. and Others
Allahabad High Court · (2008) 2 ACR 1219
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146(1)