COURT ARCHIVE

Allahabad High Court judgments, 1957

425 judgments · page 22 of 22

High Courts02 Jan 1957Allowed

L. Nand Ram Vs The U.P. Govt.

Allahabad High Court · (1958) 28 AWR 3

Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 140

High Courts01 Jan 1957Dismissed

Allahabad High Court · (1957) 01 AHC CK 0058

Civil Procedure Code, 1908 (CPC) — Section 47, 48Encumbered Estates Act, 1934 — Section 10, 20, 4, 43, 6

High Courts01 Jan 1957Dismissed

Allahabad High Court · (1957) 01 AHC CK 0053

Constitution of India, 1950 — Article 14, 141, 226, 311

High Courts01 Jan 1957Dismissed

Allahabad High Court · AIR 1957 All 340 : (1957) 27 AWR 321 : (1957) CriLJ 612

Uttar Pradesh Municipalities Act, 1916 — Section 298, 298(1), 298(2)

High Courts01 Jan 1957Allowed

Allahabad High Court · AIR 1959 All 635 : (1957) 27 AWR 437

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14