High Courts23 Jan 1957Allowed
Pt. Gopi Charan Bajpai and Others Vs Pt. Ram Prasad Awasthi and Others
Allahabad High Court · AIR 1957 All 283 : (1957) 27 AWR 896
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10
COURT ARCHIVE
Allahabad High Court judgments, 1957
425 judgments · page 20 of 22
High Courts23 Jan 1957Dismissed
Abdul Ghafoor and Another Vs Lala Kunj Behari Lal and Another
Allahabad High Court · AIR 1957 All 346
Evidence Act, 1872 — Section 101, 102, 103, 104, 115Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 105, 111
High Courts23 Jan 1957
Anand Swarup Lekhpal and another Vs State
Allahabad High Court · (1958) 28 AWR 311
Penal Code, 1860 (IPC) — Section 109, 218Penal Code, 1860 (IPC) — Section 109, 218Penal Code, 1860 (IPC) — Section 109, 218
High Courts22 Jan 1957Allowed
Lakshmi Narain Vs State
Allahabad High Court · (1957) 27 AWR 387
Uttar Pradesh Pure Food Act, 1950 — Section 34, 4, 4(2), 5
High Courts22 Jan 1957Dismissed
Om Prakash Vs State
Allahabad High Court · AIR 1957 All 388 : (1958) 28 AWR 8 : (1957) CriLJ 695
Constitution of India, 1950 — Article 20Criminal Law (Amendment) Act, 1952 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 164, 423, 423(1), 535, 537
High Courts22 Jan 1957Disposed Of
Union of India (UOI) Vs Municipal Board
Allahabad High Court · AIR 1957 All 452 : (1957) 27 AWR 601
Constitution of India, 1950 — Article 285, 285(2)Uttar Pradesh Municipalities Act, 1916 — Section 140(1), 162
High Courts18 Jan 1957Dismissed
Hafizullah Vs State
Allahabad High Court · AIR 1957 All 377 : (1957) 27 AWR 351 : (1957) CriLJ 617
Penal Code, 1860 (IPC) — Section 300, 302
High Courts17 Jan 1957Allowed
Parsottam Pasi Vs Pt. Raj Narain Sharma and Another
Allahabad High Court · AIR 1957 All 336 : (1958) 28 AWR 60
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 38, 41Limitation Act, 1908 — Article 182, 182(5)
High Courts16 Jan 1957Dismissed
Jhansi Co-operative Oil Mills Vs Lala Makhan Lal
Allahabad High Court · AIR 1957 All 492
Civil Procedure Code, 1908 (CPC) — Section 2(17), 80, 9Uttar Pradesh Land Revenue Act, 1901 — Section 233
High Courts16 Jan 1957Allowed
Madan Lal and Others Vs Chawla Bank Ltd.
Allahabad High Court · AIR 1959 All 612 : (1957) 27 AWR 356
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49
High Courts15 Jan 1957Dismissed
Ram Kishun Singh Vs Ram Raj Singh and others
Allahabad High Court · (1958) 28 AWR 68
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 6A
High Courts15 Jan 1957Dismissed
Mohabbat Ali Vs Ajudhia Prasad and Another
Allahabad High Court · AIR 1957 All 285
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 38, 47
High Courts15 Jan 1957
Ram Dayal Vs Bahadur and others
Allahabad High Court · (1957) 01 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Jan 1957Dismissed
Abdul Ali Abdul Rahman Vs Mst. Jannat and Others
Allahabad High Court · AIR 1957 All 552 : (1957) CriLJ 917
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts11 Jan 1957Disposed Of
Manmohan Das and Others Vs Bahauddin and Others
Allahabad High Court · AIR 1957 All 575
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 7 Rule 6, Order 8 Rule 2, 11, 2(2)Evidence Act, 1872 — Section 58Limitation Act, 1908 — Article 102, 110, 116, 131, 132
High Courts11 Jan 1957Dismissed
Shyam Behari Lal Vs State
Allahabad High Court · (1957) 27 AWR 376
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 476, 476BPenal Code, 1860 (IPC) — Section 182
High Courts11 Jan 1957Dismissed
Rahmat Ali Vs Beni Madho Baijpal and Another
Allahabad High Court · AIR 1957 All 457 : (1958) 28 AWR 19 : (1957) CriLJ 801
Contempt of Courts Act, 1971 — Section 3, 4Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts11 Jan 1957Allowed
Lalsaiyya alias Lal Sahai Vs State
Allahabad High Court · (1958) 28 AWR 340
Penal Code, 1860 (IPC) — Section 201Penal Code, 1860 (IPC) — Section 201Penal Code, 1860 (IPC) — Section 201
High Courts10 Jan 1957Allowed
Ram Das Vs State
Allahabad High Court · AIR 1958 All 703 : (1958) 28 AWR 561 : (1958) CriLJ 1257
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 411A, 476B
High Courts10 Jan 1957Dismissed
Mohammad Fayaz Khan Vs The District Magistrate and Others
Allahabad High Court · (1957) 27 AWR 369
Uttar Pradesh Municipalities Act, 1916 — Section 47A, 87(1), 87A, 87A(1)Uttar Pradesh Town Areas Act, 1914 — Section 38