High Courts22 Feb 1961Dismissed
Jai Ram Singh Vs Bhuley and Others
Allahabad High Court · AIR 1963 All 27 : (1963) CriLJ 33
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
COURT ARCHIVE
Allahabad High Court judgments, 1961
328 judgments · page 16 of 17
High Courts20 Feb 1961
LAXMI CO. Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1961) 43 ITR 415
Income Tax Act, 1961 — Section 66
High Courts16 Feb 1961Dismissed
Shyam Sunder Lal Vs Lakshmi Narain Mathur
Allahabad High Court · AIR 1961 All 347 : (1961) 31 AWR 193
Contract Act, 1872 — Section 23, 65Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 7, 7A
High Courts15 Feb 1961Dismissed
Har Sharan Varma Vs Chandra Bhan Gupta and Others
Allahabad High Court · AIR 1962 All 301
Constitution of India, 1950 — Article 164, 171, 171(5), 226
High Courts14 Feb 1961Allowed
Babu Vs Board of Revenue U.P. and others
Allahabad High Court · (1961) 31 AWR 412
Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27(6)
High Courts10 Feb 1961Allowed
K.D. Vyas Vs Shyam Lal
Allahabad High Court · (1961) 31 AWR 567
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts09 Feb 1961Allowed
Nar Singh Datt Vs Ram Pratap and Others
Allahabad High Court · AIR 1961 All 436 : (1962) 32 AWR 94
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), 11, 47Limitation Act, 1908 — Article 181
High Courts09 Feb 1961Dismissed
Surendra Bahadur Singh Vs Iqbal Bahadur and Others
Allahabad High Court · AIR 1961 All 555
Specific Relief Act, 1877 — Section 42
High Courts09 Feb 1961Disposed Of
Paras Ram Vs Janki Bai
Allahabad High Court · AIR 1961 All 395 : (1961) 31 AWR 227
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Hindu Marriage Act, 1955 — Section 10, 19, 21, 24, 28
High Courts08 Feb 1961Allowed
Sukhdeo Sharma Vs State
Allahabad High Court · AIR 1961 All 637 : (1962) 32 AWR 13
Penal Code, 1860 (IPC) — Section 448
High Courts06 Feb 1961Dismissed
Gaja Vs Mohd. Farukh and Others
Allahabad High Court · AIR 1961 All 561
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9, 141
High Courts06 Feb 1961Disposed Of
Municipal Board, Kheri Vs Ram Bharosey and Others
Allahabad High Court · AIR 1961 All 430 : (1962) 32 AWR 64
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts03 Feb 1961Disposed Of
Ram Swarup Vs The State
Allahabad High Court · AIR 1962 All 58 : (1961) 31 AWR 434
Criminal Procedure (Amendment) Act, 1955 — Section 116
High Courts03 Feb 1961Dismissed
Amrita Devi and Others Vs Sripat Rai and Others
Allahabad High Court · AIR 1962 All 111
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 26 Rule 8, Order 6 Rule 2Uttar Pradesh Civil Laws (Reforms and Amendment) Act, 1954 — Section 90, 90A, 90A(1)
High Courts01 Feb 1961Dismissed
Union of India (UOI) Vs Babu Ram
Allahabad High Court · AIR 1962 All 52 : (1961) 2 LLJ 708
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5Payment of Wages Act, 1936 — Section 15(2)
High Courts01 Feb 1961Allowed
Mangal Singh Vs Nawab Singh and Others
Allahabad High Court · AIR 1962 All 219
Arbitration Act, 1940 — Section 30, 33
High Courts31 Jan 1961Allowed
Baboo Khan Vs State
Allahabad High Court · AIR 1961 All 639 : (1962) 32 AWR 1 : (1961) CriLJ 759
Penal Code, 1860 (IPC) — Section 415, 419
High Courts30 Jan 1961Allowed
Bala Prasad Vs Jagannath Prasad Sharma Vakil and Others
Allahabad High Court · AIR 1962 All 75 : (1961) 31 AWR 544
Court Fees Act, 1870 — Article 18, 18(1), 19
High Courts27 Jan 1961
State of Uttar Pradesh Vs Asha Nand Kurmi
Allahabad High Court · (1961) 31 AWR 255 : (1962) CriLJ 623
Essential Commodities Act, 1955 — Section 11, 3, 7Penal Code, 1860 (IPC) — Section 21
High Courts20 Jan 1961Allowed
Ram Krishna Vs Bhagwan Baksh Singh
Allahabad High Court · (1961) 01 AHC CK 0011
Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3