High Courts04 Apr 1961Disposed Of
State of U.P. Vs Lakshmi Narain Singhal
Allahabad High Court · AIR 1962 All 137
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 107, 117, 117(3), 122
COURT ARCHIVE
Allahabad High Court judgments, 1961
328 judgments · page 14 of 17
High Courts04 Apr 1961
SHRI AMARSINGH Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1962) 45 ITR 573
Income Tax Act, 1961 — Section 2
High Courts03 Apr 1961Dismissed
State of U.P. Vs Jag Raj
Allahabad High Court · AIR 1961 All 630 : (1961) 31 AWR 471
Constitution of India, 1950 — Article 134(1)
High Courts03 Apr 1961Dismissed
The U.P. State Vs Murtaza Ali and Another
Allahabad High Court · AIR 1961 All 477 : (1961) 31 AWR 387
Uttar Pradesh Municipalities Act, 1916 — Section 296, 296(2), 297, 297(1), 57(2)
High Courts03 Apr 1961
Ranjit Ram Vs State
Allahabad High Court · AIR 1961 All 456 : (1961) 31 AWR 320 : (1961) CriLJ 306
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 73
High Courts30 Mar 1961Dismissed
Mahmud Hasan Khan Vs The Board of Revenue, UP at Allahabad and others
Allahabad High Court · (1961) 03 AHC CK 0027
High Courts30 Mar 1961Dismissed
Hardeya Devi Vs Fiddan and Others
Allahabad High Court · AIR 1962 All 125
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 66, 2(11), 50, 64
High Courts30 Mar 1961Allowed
Smt. Madhuri Varma Vs State of Uttar Pradesh and others
Allahabad High Court · (1961) 31 AWR 426
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Large Land Holdings Tax Act, 1957 — Section 12
High Courts30 Mar 1961Allowed
Smt. Saida Begam Vs Sabir Ali
Allahabad High Court · AIR 1962 All 9
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 115, 47
High Courts29 Mar 1961Allowed
DALSUKH RAI JAIDAYAL IN RE.
Allahabad High Court · (1962) 44 ITR 417
Income Tax Act, 1961 — Section 25
High Courts29 Mar 1961
Municipal Board Vs Bhim Singh
Allahabad High Court · AIR 1962 All 450 : (1962) 32 AWR 199
Criminal Procedure Code, 1898 (CrPC) — Section 17(3), 435, 561A, 9
High Courts28 Mar 1961Dismissed
MAHESHWARI DEVI JUTE MILLS LTD. Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1961) 43 ITR 254
Income Tax Act, 1961 — Section 10, 4, 66
High Courts28 Mar 1961Allowed
Kedar Nath Sethi Vs Life Insurance Corporation of India and another
Allahabad High Court · (1961) 03 AHC CK 0024
Life Insurance Corporation Act, 1956 — Section 22, 49(1), 49(2)
High Courts28 Mar 1961Dismissed
Data Din and others Vs Deputy Director of Consolidation, Allahabad and others
Allahabad High Court · (1961) 31 AWR 449
United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 3Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18(2)
High Courts27 Mar 1961Allowed
Ram Narain Vs Ram Swarup and Others
Allahabad High Court · AIR 1962 All 108
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts24 Mar 1961Allowed
Avinash Chandra Sanjar Vs Divisional Superintendent, Central Railway and Others
Allahabad High Court · (1962) 1 LLJ 7
Constitution of India, 1950 — Article 226, 311
High Courts23 Mar 1961Dismissed
Shakila Vs State
Allahabad High Court · AIR 1961 All 633 : (1961) 31 AWR 361 : (1961) CriLJ 754
Criminal Procedure Code, 1898 (CrPC) — Section 190, 5(2)Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 13, 16, 18, 20
High Courts23 Mar 1961Dismissed
L. Jugal Kishore Vs Wealth Tax Officer Special Circle, ''C'' Ward Kanpur
Allahabad High Court · AIR 1961 All 487 : (1962) 44 ITR 94
Constitution of India, 1950 — Article 248, 86Wealth Tax Act, 1957 — Section 3
High Courts22 Mar 1961Allowed
Baru Mal Jain and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1962 All 61
Land Acquisition Act, 1894 — Section 11, 12, 12(2), 3
High Courts20 Mar 1961Dismissed
Narsingh Das and Another Vs Permeshwari Das
Allahabad High Court · AIR 1962 All 65 : (1961) 31 AWR 431
Transfer of Property Act, 1882 — Section 114