High Courts25 Apr 1961Dismissed
Umadutt Misra Vs Smt. Dulari Kuer and another
Allahabad High Court · (1961) 31 AWR 622
Evidence Act, 1872 — Section 107, 108
COURT ARCHIVE
Allahabad High Court judgments, 1961
328 judgments · page 13 of 17
High Courts25 Apr 1961Allowed
Bhumarg Yatayat Vs The Regional Transport Authority and Another
Allahabad High Court · AIR 1962 All 145 : (1961) 31 AWR 616
Constitution of India, 1950 — Article 19, 226Motor Vehicles Act, 1939 — Section 57, 57(8), 62
High Courts25 Apr 1961Dismissed
State and Another Vs Jagannath Singhal
Allahabad High Court · AIR 1962 All 153
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63, 115Penal Code, 1860 (IPC) — Section 420
High Courts24 Apr 1961
Dahra Dun Tea Company, Ltd. Vs Labour Court and Others
Allahabad High Court · (1961) 2 LLJ 184
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 216, 226
High Courts24 Apr 1961Dismissed
Sadhu Singh Vs State
Allahabad High Court · AIR 1962 All 193 : (1961) 31 AWR 420
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Constitution of India, 1950 — Article 136, 137Criminal Procedure Code, 1898 (CrPC) — Section 369, 430, 561A
High Courts21 Apr 1961Allowed
Kashiram Bhajan Lal Vs Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1963 All 472 : (1962) 45 ITR 1
Income Tax Act, 1922 — Section 30(1), 46(1)
High Courts21 Apr 1961
COMMISSIONER OF Income Tax, U.P. Vs MESSRS. MUNNA LAL GUPTA, KANPUR.
Allahabad High Court · (1962) 46 ITR 362
Partnership Act, 1932 — Section 30
High Courts20 Apr 1961Dismissed
Eveready Flashlight Co. Vs Labour Court and Others
Allahabad High Court · AIR 1962 All 497 : (1961) 2 FLR 598 : (1961) 2 LLJ 204
Constitution of India, 1950 — Article 43Industrial Disputes Act, 1947 — Section 15Trade Unions (Amendment) Act, 1947 — Section 23, 28
High Courts20 Apr 1961
Srivastava (J.S.) Vs Divisional Commercial Superintendent, Northern Railway
Allahabad High Court · (1962) 2 LLJ 332
Constitution of India, 1950 — Article 311
High Courts19 Apr 1961Disposed Of
Kumbha Karan Vs S.C. Lal Saxena and others
Allahabad High Court · (1961) 04 AHC CK 0026
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27
High Courts17 Apr 1961Allowed
Dominion of India Vs Kaniz Fatma and Another
Allahabad High Court · (1961) 2 LLJ 197
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 225Employees Compensation Act, 1923 — Section 19, 2
High Courts17 Apr 1961Allowed
Sridhar Shukla Vs Babu Lal
Allahabad High Court · (1961) 31 AWR 508
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B
High Courts17 Apr 1961Dismissed
Hailey Glass Works and Others Vs Deputy Labour Commissioner (Industrial Relations) and Others
Allahabad High Court · (1962) 2 LLJ 698
Constitution of India, 1950 — Article 226
High Courts13 Apr 1961Dismissed
Mangoo Lal Vs Maharaj Singh and Others
Allahabad High Court · AIR 1962 All 24
High Courts11 Apr 1961Dismissed
Rakeshwar Dayal Vs Labour Court and Others
Allahabad High Court · (1962) 1 LLJ 5
Constitution of India, 1950 — Article 226
High Courts10 Apr 1961Dismissed
B.C. Das Vs R.C. and E.O. and Others
Allahabad High Court · AIR 1962 All 8
Constitution of India, 1950 — Article 226
High Courts10 Apr 1961Disposed Of
The Chief Conservator of Forests, U.P., Nainital and Others Vs D.A. Lyall
Allahabad High Court · AIR 1961 All 450 : (1961) 2 LLJ 251
Uttar Pradesh Forest Service Rules, 1952 — Rule 16
High Courts10 Apr 1961
SHRIDHAR UDAI NARAYAN Vs COMMISSIONER OF Income Tax, U. P. and V. P.
Allahabad High Court · (1962) 45 ITR 577
Income Tax Act, 1961 — Section 22, 3, 34, 41, 63Majority Act, 1875 — Section 2, 3
High Courts06 Apr 1961Allowed
Shanker Lal Vs Girja Pati Misra
Allahabad High Court · (1961) 31 AWR 517
Succession Act, 1925 — Section 317
High Courts06 Apr 1961
Niazu Vs State
Allahabad High Court · (1962) 32 AWR 538 : (1962) CriLJ 123
Arms Act, 1959 — Section 19, 20