High Courts31 May 1961Dismissed
Singhara Singh and others Vs State of Uttar Pradesh
Allahabad High Court · (1961) 31 AWR 481
Criminal Procedure Code, 1898 (CrPC) — Section 164, 533Evidence Act, 1872 — Section 26
COURT ARCHIVE
Allahabad High Court judgments, 1961
328 judgments · page 11 of 17
High Courts24 May 1961Disposed Of
Raj Kumar and Others Vs State and Others
Allahabad High Court · (1962) CriLJ 413
Criminal Procedure Code, 1898 (CrPC) — Section 133, 183
High Courts24 May 1961Dismissed
Buddhan Singh and Another Vs Nabi Bux and Another
Allahabad High Court · AIR 1962 All 43 : (1961) 31 AWR 452 : (1961) RD 219
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts24 May 1961Dismissed
Vishwa Pal Sharma Vs Sukh Sancharak Co. (P) Ltd. and Others
Allahabad High Court · AIR 1962 All 88 : (1961) 31 AWR 569 : (1962) 32 CompCas 947
Companies Act, 1913 — Section 175(2), 235, 235(1)
High Courts24 May 1961
RAI SHRI KRISHNA JI Vs COMMISSIONER OF Income Tax, U. P. and V. P.
Allahabad High Court · (1962) 45 ITR 612
Income Tax Act, 1961 — Section 28, 31, 33, 33B, 5
High Courts23 May 1961Dismissed
Nirankar Nath and others Vs Board of Revenue, Allahabad, and others
Allahabad High Court · (1961) 31 AWR 650
Uttar Pradesh Encumbered Estates Act, 1934 — Section 24(1)(b), 4
High Courts23 May 1961Allowed
Murli Dhar Vs Bansidhar and Others
Allahabad High Court · AIR 1963 All 86 : (1961) 31 AWR 626
Court Fees Act, 1870 — Article 17, 7
High Courts22 May 1961Dismissed
Jwala Prasad Misra and Another Vs Union of India (UOI)
Allahabad High Court · (1962) CriLJ 407
Central Excises and Salt Act, 1944 — Section 3, 37, 9
High Courts22 May 1961Dismissed
Rameshwar Dayal Vs Sub-Divisional Officer Ghatampur and Others
Allahabad High Court · AIR 1963 All 518
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 41 Rule 5, 151, 94Representation of the People Act, 1951 — Section 90(2), 92Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C(4)
High Courts22 May 1961Allowed
Ram Samujh Vs State and Another
Allahabad High Court · AIR 1962 All 80 : (1962) 32 AWR 165
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146(1B), 146(1D)
High Courts22 May 1961Allowed
New Empire Engineering Company Private Limited Vs Birmo Devi and others
Allahabad High Court · (1961) 31 AWR 497
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47(3)
High Courts19 May 1961Dismissed
Kailash Chandra Jain and Others Vs State of U.P. and Others
Allahabad High Court · AIR 1962 All 1 : (1961) 31 AWR 438
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7F
High Courts19 May 1961Dismissed
Jag Bhushan Jain Vs State and Others
Allahabad High Court · AIR 1962 All 288 : (1962) 32 AWR 34
Criminal Procedure Code, 1898 (CrPC) — Section 526(3)
High Courts19 May 1961Dismissed
Ram Das Vs Lachman Janki and Others
Allahabad High Court · (1961) 31 AWR 510
Transfer of Property Act, 1882 — Section 111(g)
High Courts18 May 1961Dismissed
Jagdambika Pratap Narain Singh Vs Commissioner of Income Tax, U.P., Lucknow and Others
Allahabad High Court · AIR 1961 All 574 : (1961) 31 AWR 369
Government Securities Act, 2006 — Section 2Income Tax Act, 1922 — Section 6Public Debt Act, 1944 — Section 2(2)
High Courts18 May 1961
JAGDAMBIKA PRATAP NARAIN SINGH Vs COMMISSIONER OF Income Tax, U.P., AND OTHERS.
Allahabad High Court · (1963) 50 ITR 678
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10, 12, 2, 28, 4Land Acquisition Act, 1894 — Section 28, 31
High Courts17 May 1961Disposed Of
Narain Das Vs State
Allahabad High Court · AIR 1962 All 82 : (1961) 31 AWR 495
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts17 May 1961Allowed
Smt. Mango Vs Prem Chand
Allahabad High Court · AIR 1962 All 447
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 9
High Courts17 May 1961Dismissed
Ram Gati Chaube Vs Ran Adhar Chaube
Allahabad High Court · AIR 1961 All 537 : (1961) 31 AWR 519
Registration Act, 1908 — Section 17, 17(1), 17(2)
High Courts17 May 1961
Kalyan Singh Vs State of U.P. and Others
Allahabad High Court · AIR 1961 All 619
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13, Order 45 Rule 13(2), 151Constitution of India, 1950 — Article 133(1), 226