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COURT ARCHIVE

Allahabad High Court judgments, 1961

328 judgments · page 12 of 17

High Courts15 May 1961Dismissed

Prem Das Vs State

Allahabad High Court · AIR 1961 All 590 : (1961) 31 AWR 405 : (1961) CriLJ 737

Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 537Prevention of Food Adulteration Act, 1954 — Section 16, 2, 23, 7
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High Courts12 May 1961Allowed

Khalil Ahmad Vs State of U.P.

Allahabad High Court · AIR 1962 All 383 : (1962) 32 AWR 83

Citizenship Act, 1955 — Section 2(1), 2(5), 5(1), 9, 9(2)Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 11, 19
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High Courts27 Apr 1961Partly Allowed

Rishipal and Others Vs State

Allahabad High Court · AIR 1962 All 13 : (1962) 32 AWR 116

Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 147, 148, 339, 402
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High Courts26 Apr 1961Allowed

Abdul Haleem Vs State

Allahabad High Court · (1962) 32 AWR 638 : (1962) CriLJ 414

Constitution of India, 1950 — Article 20Foreigners Act, 1946 — Section 14Foreigners Order, 1948 — Section 14
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