High Courts01 Aug 1961Dismissed

Om Prakash Vs State

Allahabad High Court · AIR 1962 All 157 : (1961) 31 AWR 579

Criminal Procedure Code, 1898 (CrPC) — Section 12, 13
High Courts22 Jul 1961Dismissed

The Municipal Board Vs Gopi Nath

Allahabad High Court · AIR 1962 All 211 : (1961) 31 AWR 731

Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Municipal Rules — Rule 41AUttar Pradesh Municipalities Act, 1916 — Section 228, 326
High Courts21 Jul 1961Dismissed

Reserve Bank of India Vs Ram Kumar Varshney

Allahabad High Court · AIR 1963 All 574

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 7 Rule 1Provincial Small Cause Courts Act, 1887 — Section 25Reserve Bank of India (Note Refund) Rules, 1935 — Rule 2, 5(A)
High Courts21 Jul 1961Dismissed

Ved Prakash Gupta Vs Din Dayal

Allahabad High Court · (1961) 31 AWR 783

Transfer of Property Act, 1882 — Section 113Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14, 15