High Courts22 Aug 1961
MESSRS. RAMGOPAL RAM PRASAD Vs Income Tax OFFICER, KANPUR, AND ANOTHER.
Allahabad High Court · (1962) 46 ITR 529
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 33A, 67A
COURT ARCHIVE
Allahabad High Court judgments, 1961
328 judgments · page 9 of 17
High Courts21 Aug 1961Dismissed
Bipta Vs Dwarka and others
Allahabad High Court · (1961) 31 AWR 658
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6)
High Courts18 Aug 1961Disposed Of
Hanif and Others Vs The State
Allahabad High Court · AIR 1962 All 272 : (1962) 32 AWR 419
Penal Code, 1860 (IPC) — Section 149, 302
High Courts17 Aug 1961Dismissed
Ausaf Ali Vs Pearey Lal and another
Allahabad High Court · (1961) 31 AWR 685
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts17 Aug 1961Disposed Off
Bahadur Vs Deo Narain and others
Allahabad High Court · (1961) 31 AWR 637
Agra Tenancy Act, 1926 — Section 35(1)(b)Trusts Act, 1882 — Section 90Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 202(c)
High Courts17 Aug 1961
LAL BHAN PRATAP NARAIN BAHADUR PAL Vs STATE OF UTTAR PRADESH AND ANOTHER.
Allahabad High Court · (1962) 32 AWR 275 : (1962) 46 ITR 247 : (1962) RD 261
Constitution of India, 1950 — Article 226
High Courts16 Aug 1961Allowed
Khaderu Ram Teli and others Vs Ram Karan Ahir
Allahabad High Court · (1961) 31 AWR 639
Uttar Pradesh Tenancy Act, 1939 — Section 63
High Courts10 Aug 1961Dismissed
Sohan Lal Vs State
Allahabad High Court · (1961) 31 AWR 770
Criminal Procedure Code, 1898 (CrPC) — Section 198B
High Courts10 Aug 1961Dismissed
Sarju Prasad Sahu Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1962 All 221 : (1962) 32 AWR 103
Constitution of India, 1950 — Article 14, 245Land Acquisition Act, 1894 — Section 17, 17(1), 17(1A), 17(2), 17(4)
High Courts10 Aug 1961Dismissed
K.C. Sonrexa Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1963 All 33 : (1963) CriLJ 38
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 198B, 561AEvidence Act, 1872 — Section 126
High Courts09 Aug 1961Dismissed
Chadami Lal Vs General Manager, Western Railway
Allahabad High Court · AIR 1962 All 159 : (1961) 31 AWR 581
Constitution of India, 1950 — Article 14Easements Act, 1882 — Section 15, 7Land Acquisition Act, 1894 — Section 16, 23(1)
High Courts09 Aug 1961Allowed
Ram Sewak Vs State of U.P. and Others
Allahabad High Court · AIR 1963 All 24
Constitution of India, 1950 — Article 14, 245Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 5A
High Courts08 Aug 1961Allowed
Raghubir and others Vs The Sub Divisional Officer, Harriya, District Basti, and others
Allahabad High Court · (1961) 31 AWR 624
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 212A
High Courts08 Aug 1961Allowed
Jwala Prasad Vs Official Liquidator Jwala Bank Ltd.
Allahabad High Court · AIR 1962 All 486
Banking Companies Act, 1949 — Section 45F, 45O, 5Companies Act, 1913 — Section 235Companies Act, 1956 — Section 543
High Courts08 Aug 1961Partly Allowed
Ghani and Another Vs State
Allahabad High Court · (1962) CriLJ 411
Penal Code, 1860 (IPC) — Section 396
High Courts07 Aug 1961Dismissed
Parkasho Vs State of U.P. and Others
Allahabad High Court · AIR 1962 All 151 : (1962) 32 AWR 225
Constitution of India, 1950 — Article 161, 162, 226, 246, 72Criminal Procedure Code, 1898 (CrPC) — Section 402, 402APenal Code, 1860 (IPC) — Section 302
High Courts07 Aug 1961Disposed Of
Ram Katori and Another Vs Chamanlal and Others
Allahabad High Court · AIR 1962 All 268 : (1961) 31 AWR 717
Court Fees Act, 1870 — Section 12, 28, 7
High Courts03 Aug 1961Dismissed
Deputy Shankar Rastogi Vs Principal, S.M. College and Another
Allahabad High Court · AIR 1962 All 207
High Courts02 Aug 1961Dismissed
Newand Ram and another Vs Gaon Samaj Rura and another
Allahabad High Court · (1961) 31 AWR 604
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 9
High Courts02 Aug 1961Allowed
State of Uttar Pradesh Vs Sheikh Asghar and Others
Allahabad High Court · AIR 1963 All 357
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Limitation Act, 1963 — Article 176, 181