COURT ARCHIVE

Allahabad High Court judgments, 1961

328 judgments · page 8 of 17

High Courts04 Sept 1961Dismissed

Ram Lal Vs The Asstt. Collector Sadabad Distt. Mathura and others

Allahabad High Court · (1961) 31 AWR 683

Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 12Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 21, 22, 23

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High Courts04 Sept 1961Allowed

Niranjan Singh Vs Smt. Gurua Devi

Allahabad High Court · (1961) 31 AWR 648

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts04 Sept 1961Allowed

Kunmun Singh Vs Ram Sewak

Allahabad High Court · AIR 1962 All 299 : (1961) 31 AWR 761

Civil Procedure Code, 1908 (CPC) — Section 102Constitution of India, 1950 — Article 254, 254(1), 254(2)

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High Courts04 Sept 1961Dismissed

Zaibunnisa Vs Nazim Hasan and Others

Allahabad High Court · (1961) 31 AWR 780

Specific Relief Act, 1877 — Section 9

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High Courts31 Aug 1961Dismissed

Ram Kishan Sunder Lal and Another Vs The State of Uttar Pradesh and Another

Allahabad High Court · (1962) 13 STC 923

Coinage Act, 1906 — Section 13, 14, 6Constitution of India, 1950 — Article 226

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High Courts31 Aug 1961Allowed

Abid Husain Khan Vs Bashir Mohammad and Others

Allahabad High Court · AIR 1962 All 312 : (1962) 32 AWR 124

Limitation Act, 1908 — Article 182

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High Courts31 Aug 1961Dismissed

Mohammad Ishaq Vs Ram Das and others

Allahabad High Court · (1961) 31 AWR 632

Civil Procedure Code, 1908 (CPC) — Section 47Provincial Insolvency Act, 1920 — Section 52

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High Courts30 Aug 1961Dismissed

Kedar Nath and Others Vs Chandra Kiran and Others

Allahabad High Court · AIR 1962 All 263

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1)

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High Courts30 Aug 1961Dismissed

Ganga Singh Vs State

Allahabad High Court · AIR 1962 All 150 : (1962) 32 AWR 224

Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 193, 218

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High Courts30 Aug 1961Dismissed

Chet Narayan Singh Vs Jangali Singh and others

Allahabad High Court · (1961) 31 AWR 675

Agriculturists Relief Act — Section 12Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 202

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High Courts28 Aug 1961Dismissed

Babu Ram Sharma and Another Vs State

Allahabad High Court · (1961) 31 AWR 725 : (1962) CriLJ 629

Constitution of India, 1950 — Article 123, 14, 19, 22, 23

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High Courts28 Aug 1961

Mrs. V.G. Peterson Vs O.V. Forbes

Allahabad High Court · (1962) CriLJ 118

Criminal Procedure Code, 1898 (CrPC) — Section 87, 88

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High Courts28 Aug 1961

Sant Ram and Others Vs Labh Singh and Another

Allahabad High Court · AIR 1962 All 199 : (1961) 31 AWR 708

Constitution of India, 1950 — Article 13, 19(1), 19(5)

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High Courts26 Aug 1961Allowed

The Chief Inspector of Stamps Vs Uggar Sen and Others

Allahabad High Court · AIR 1965 All 298

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 115, 2(2)Court Fees Act, 1870 — Article 1, 11, 6BUttar Pradesh Encumbered Estates Act, 1934 — Section 19, 19A

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High Courts24 Aug 1961Dismissed