High Courts28 Sept 1961
SYED ZAHOOR HAIDER Vs COLLECTOR OF MUZAFFARNAGAR AND ANOTHER.
Allahabad High Court · (1962) 32 AWR 250 : (1962) 46 ITR 620
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 1961
328 judgments · page 6 of 17
High Courts27 Sept 1961Allowed
Gupta and Company Vs Sales Tax Officer
Allahabad High Court · (1962) 13 STC 591
Constitution of India, 1950 — Article 226
High Courts27 Sept 1961
RAM LAKHAN Vs Income Tax OFFICER, KANPUR, AND ANOTHER.
Allahabad High Court · (1963) 47 ITR 311
Civil Procedure Code, 1908 (CPC) — Section 52Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 46
High Courts27 Sept 1961
SRI RAM LAKHAN Vs Income Tax OFFICER, KANPUR.
Allahabad High Court · (1962) 46 ITR 613
Civil Procedure Code, 1908 (CPC) — Section 52Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 46
High Courts26 Sept 1961Allowed
State of U.P. Vs Ram Charan
Allahabad High Court · AIR 1962 All 359 : (1962) 32 AWR 46
Constitution of India, 1950 — Article 19(1), 301, 302, 303Essential Commodities Act, 1955 — Section 1, 3Penal Code, 1860 (IPC) — Section 511
High Courts26 Sept 1961Dismissed
British India Corporation Ltd. Vs State of Uttar Pradesh and Others
Allahabad High Court · (1962) 13 STC 459
Constitution of India, 1950 — Article 226
High Courts26 Sept 1961
SHRI CHHOTEY LAL, KANPUR Vs Income Tax OFFICER, C-WARD, ALLAHABAD, AND ANOTHER.
Allahabad High Court · (1962) 46 ITR 762
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 28, 44, 46
High Courts25 Sept 1961Disposed Of
KAILASH NATH BHARGAVA Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1962) 46 ITR 928
Income Tax Act, 1961 — Section 14, 2, 22, 23, 25
High Courts25 Sept 1961
Smt. Lakshmi and Others Vs State
Allahabad High Court · AIR 1962 All 165 : (1961) 31 AWR 664
Criminal Procedure Code, 1898 (CrPC) — Section 10, 12, 13, 13(1), 145
High Courts22 Sept 1961Dismissed
Official Liquidator Vs Mathura Prasad and Others
Allahabad High Court · AIR 1963 All 55
Companies (Amendment) Act, 1956 — Section 543Companies Act, 1913 — Section 235
High Courts22 Sept 1961Dismissed
In the matter of Vijai Laxmi Sugar Mills Ltd. (In Liquidation) Vs In the matter of Vijai Laxmi Sugar Mills Ltd. (In Liquidation)
Allahabad High Court · (1961) 09 AHC CK 0010
High Courts21 Sept 1961Allowed
Piara Singh Vs The State
Allahabad High Court · AIR 1963 All 19 : (1963) CriLJ 30
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts21 Sept 1961Dismissed
Sri A.C. Agrawal Vs Union of India (UOI) and Another
Allahabad High Court · AIR 1962 All 436 : (1962) 32 AWR 60
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 33 Rule 5
High Courts19 Sept 1961Disposed Of
Daulat Ram Sawhney Vs Trilokinath
Allahabad High Court · AIR 1962 All 147 : (1961) 31 AWR 645
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 5, 7
High Courts19 Sept 1961Dismissed
Bhagwan Das Vs Gomti Bai and Another
Allahabad High Court · AIR 1962 All 619 : (1962) 32 AWR 91
Civil Procedure Code, 1908 (CPC) — Section 38, 39
High Courts19 Sept 1961Dismissed
Jaswant Sugar Mills Ltd. Vs The Presiding Officer, Industrial Tribunal (III) and Others
Allahabad High Court · AIR 1962 All 240 : (1961) 31 AWR 699 : (1962) 4 FLR 487
Constitution of India, 1950 — Article 166(2), 200, 210, 348(3), 372(1)Uttar Pradesh Executive Business Rules, 1937 — Rule 14, 15
High Courts19 Sept 1961Allowed
Sultanul Zaman Vs Hamid Uddin and Others
Allahabad High Court · AIR 1963 All 361
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Limitation Act, 1908 — Article 164
High Courts18 Sept 1961Allowed
Ganga Singh and Another Vs Santosh Kumar and Another
Allahabad High Court · AIR 1963 All 194
Civil Procedure Code, 1908 (CPC) — Section 100, 96Contract Act, 1872 — Section 56Specific Relief Act, 1963 — Section 15
High Courts18 Sept 1961Dismissed
Suraj Bhan Hari Shanker Vs Sales Tax Officer and Another
Allahabad High Court · AIR 1963 All 16 : (1962) 13 STC 409
Constitution of India, 1950 — Article 286(3)Uttar Pradesh Sales Tax Act, 1948 — Section 4
High Courts15 Sept 1961Allowed
Deep Chand Vs Faiz Ali and Another
Allahabad High Court · (1963) CriLJ 345
Evidence Act, 1872 — Section 13