High Courts28 Jan 1916

Emperor Vs Sukhdeo

Allahabad High Court · AIR 1916 All 316 : 33 Ind. Cas. 637

Criminal Procedure Code, 1898 (CrPC) — Section 112, 439(5)Criminal Procedure Code, 1898 (CrPC) — Section 112, 439(5)Criminal Procedure Code, 1898 (CrPC) — Section 112, 439(5)
High Courts24 Jan 1916

Ram Harakh Vs Ram Lal

Allahabad High Court · AIR 1916 All 172 : 33 Ind. Cas. 124

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts19 Jan 1916Dismissed

Bhawani Dutt Vs Emperor

Allahabad High Court · AIR 1916 All 307 : 32 Ind. Cas. 664

Criminal Procedure Code, 1898 (CrPC) — Section 238(3)Penal Code, 1860 (IPC) — Section 366, 498