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COURT ARCHIVE

Allahabad High Court judgments, 1916

447 judgments · page 19 of 23

High Courts16 Feb 1916Dismissed

Raja Vs Allahdiya and Others

Allahabad High Court · AIR 1916 All 148 : 33 Ind. Cas. 114

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
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High Courts14 Feb 1916

Bhim Sen Vs Emperor

Allahabad High Court · AIR 1916 All 242 : 33 Ind. Cas. 315

Uttar Pradesh Excise Act, 1910 — Section 61Uttar Pradesh Excise Act, 1910 — Section 61Uttar Pradesh Excise Act, 1910 — Section 61
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High Courts14 Feb 1916

Mahmud Husain Vs Enayet Husain and Others

Allahabad High Court · AIR 1916 All 62 : 33 Ind. Cas. 83

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
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High Courts11 Feb 1916Dismissed

Taj Singh Vs Jagan Lal

Allahabad High Court · AIR 1916 All 219(1) : 35 Ind. Cas. 234

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
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