High Courts04 Mar 1916Dismissed
Radhe Shiam Vs Chunni and Another
Allahabad High Court · AIR 1917 All 483(1) : 35 Ind. Cas. 192
Transfer of Property Act, 1882 — Section 59
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 18 of 23
High Courts29 Feb 1916Dismissed
Jagannath Prasad Vs The U.P. Flour and Oil Mills Company Limited
Allahabad High Court · AIR 1916 All 317 : (1916) ILR (All) 347
High Courts29 Feb 1916Dismissed
Jagannath Prasad Vs U.P. Flour and Oil Mills Co. Ltd.
Allahabad High Court · 35 Ind. Cas. 159
Companies Act, 1956 — Section 61
High Courts29 Feb 1916
Bohra Phul Chand and Another Vs Roshan Lal and Others
Allahabad High Court · AIR 1916 All 278 : 36 Ind. Cas. 703
High Courts28 Feb 1916Dismissed
Abdul Karim Vs Musammat Islamunnissa Bibi and Others
Allahabad High Court · AIR 1916 All 104 : 34 Ind. Cas. 231
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 165
High Courts28 Feb 1916Dismissed
Hira Devi Vs Digbijai Singh
Allahabad High Court · (1916) ILR (All) 322
High Courts28 Feb 1916
Abdul Karim Vs Islamun-Nissa Bibi and Others
Allahabad High Court · (1916) ILR (All) 339
High Courts28 Feb 1916
Kunwar Digbijai Singh Vs Hira Devi
Allahabad High Court · AIR 1916 All 154 : 34 Ind. Cas. 276
North Western Provinces Tenancy Act, 1901 — Section 164
High Courts27 Feb 1916Dismissed
Mahabir Singh Vs Emperor
Allahabad High Court · AIR 1916 All 169 : 36 Ind. Cas. 479
High Courts25 Feb 1916Dismissed
Dharam Deo Tiwari and Another Vs Baijnath Rai and Raj Narain Tiwari
Allahabad High Court · (1916) ILR (All) 315
High Courts25 Feb 1916
Baij Nath Rai Vs Dharam Deo Tewari and Another
Allahabad High Court · AIR 1916 All 22 : 35 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 11
High Courts25 Feb 1916
Himmat Bahadur and Another Vs Dhanpat Rai
Allahabad High Court · AIR 1917 All 481 : (1916) ILR (All) 335 : 35 Ind. Cas. 148
High Courts22 Feb 1916Allowed
Mukta Prasad Vs Mahadeo Prasad and Others
Allahabad High Court · AIR 1916 All 57 : (1916) ILR (All) 327
High Courts22 Feb 1916
Mukta Prasad alias Gaya Prasad Vs Mahadeo Prasad and Others
Allahabad High Court · 33 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 67
High Courts21 Feb 1916
Emperor Vs Bhima and Another
Allahabad High Court · AIR 1916 All 321 : (1916) ILR (All) 311 : 33 Ind. Cas. 639
High Courts21 Feb 1916Dismissed
Piari Lal Vs Hanif-Un-Nissa Bibi and Another
Allahabad High Court · (1916) ILR (All) 240
High Courts19 Feb 1916Allowed
Joshi Damodarji and Others Vs Joshi Ram Nath
Allahabad High Court · 33 Ind. Cas. 467
High Courts19 Feb 1916Disposed Of
Karam Singh and Another Vs Gur Dayal Singh and Others
Allahabad High Court · (1916) ILR (All) 254
High Courts19 Feb 1916
Gur Dayal Singh and Others Vs Karm Singh and Others
Allahabad High Court · AIR 1916 All 264 : 35 Ind. Cas. 289
Transfer of Property Act, 1882 — Section 55(4)
High Courts17 Feb 1916Dismissed
Kalka Prasad Vs Babu Manmohan Lal
Allahabad High Court · AIR 1916 All 83 : 33 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2