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Allahabad High Court judgments, 1916

447 judgments · page 20 of 23

High Courts04 Feb 1916Disposed Of

Fakhuruddin and Another Vs Mohammad Rafiq and Others

Allahabad High Court · AIR 1916 All 115 : 33 Ind. Cas. 91

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 37
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High Courts04 Feb 1916Dismissed

Sarwan Vs Emperor

Allahabad High Court · AIR 1916 All 180 : 33 Ind. Cas. 647

Criminal Procedure Code, 1898 (CrPC) — Section 110
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High Courts02 Feb 1916Dismissed

Puran and Others Vs Emperor

Allahabad High Court · AIR 1916 All 222(1) : 33 Ind. Cas. 317

Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110Criminal Procedure Code, 1898 (CrPC) — Section 110
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High Courts01 Feb 1916Dismissed

Hira Lal Vs Maharaj Singh

Allahabad High Court · 35 Ind. Cas. 105

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23North Western Provinces Tenancy Act, 1901 — Section 158
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High Courts31 Jan 1916

Ganga Singh Vs Ram Sarup and Another

Allahabad High Court · AIR 1916 All 155 : 33 Ind. Cas. 119

North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
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