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Allahabad High Court judgments, 1916

447 judgments · page 17 of 23

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High Courts16 Mar 1916Allowed

Dukkhi Vs Ghurhu and Another

Allahabad High Court · 33 Ind. Cas. 768

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High Courts16 Mar 1916Dismissed

Chunni Lal and Others Vs Emperor

Allahabad High Court · AIR 1916 All 276 : 35 Ind. Cas. 173

Criminal Procedure Code, 1898 (CrPC) — Section 107
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High Courts16 Mar 1916

Hazarilal and Others Vs Musammat Lareti

Allahabad High Court · 33 Ind. Cas. 523

Civil Procedure Code, 1908 (CPC) — Section 42Civil Procedure Code, 1908 (CPC) — Section 42Civil Procedure Code, 1908 (CPC) — Section 42
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High Courts16 Mar 1916

Mahabir Prasad Vs Mahadeo Prasad and Others

Allahabad High Court · AIR 1916 All 260(2) : 33 Ind. Cas. 495

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High Courts14 Mar 1916Disposed Of

Hardwari Lal Vs Muhammad Salamat Ullah Khan and Another

Allahabad High Court · 34 Ind. Cas. 272

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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High Courts14 Mar 1916Allowed

Shadi Lal Vs Debi Bakhsh Singh

Allahabad High Court · (1916) ILR (All) 271

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High Courts14 Mar 1916Disposed Of

Hardwari Lal Vs Salamat-Ullah Khan and Aman-Ullah Khan

Allahabad High Court · AIR 1916 All 147 : (1916) ILR (All) 358

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High Courts14 Mar 1916

Darbari Lal and Another Vs Lachmi Narain

Allahabad High Court · (1916) ILR (All) 357

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High Courts13 Mar 1916Dismissed

Lachmi Narain Vs Darbari Lal and Others

Allahabad High Court · AIR 1916 All 326(1) : 33 Ind. Cas. 737

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 9 Rule 2
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High Courts13 Mar 1916

Bindeshri and Another Vs Babu Somnath Bhadry and Others

Allahabad High Court · AIR 1916 All 199 : 35 Ind. Cas. 347

Registration Act, 1908 — Section 47
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High Courts11 Mar 1916Allowed

Emperor Vs Husain Khan and Another

Allahabad High Court · (1916) ILR (All) 354

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High Courts11 Mar 1916Dismissed

Bhagwat Saran Misir and Others Vs Emperor

Allahabad High Court · AIR 1916 All 196 : 35 Ind. Cas. 167

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High Courts11 Mar 1916

Hussain Khan and Another Vs Emperor

Allahabad High Court · 36 Ind. Cas. 145

Registration Act, 1908 — Section 82, 83
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High Courts10 Mar 1916Allowed

Pitaram Vs Jhujhar Singh and Others

Allahabad High Court · 33 Ind. Cas. 798

Civil Procedure Code, 1908 (CPC) — Section 11Provincial Insolvency Act, 1907 — Section 23, 46(3)
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High Courts10 Mar 1916Dismissed

Somwarpuri Vs Mata Badal and Others

Allahabad High Court · (1916) ILR (All) 351

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High Courts10 Mar 1916

Mahant Somwarpuri Vs Matabadal and Others

Allahabad High Court · 34 Ind. Cas. 280

Bundelkhand Land Alienation Act, 1903 — Section 17Stamp Act, 1899 — Section 57
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High Courts07 Mar 1916Dismissed

Govind Ram Vs G.I.P. Railway

Allahabad High Court · AIR 1916 All 306 : 35 Ind. Cas. 208

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High Courts07 Mar 1916

Muni Lal and Others Vs Jagannath, minor, through Sumirta Kuar and Others

Allahabad High Court · AIR 1916 All 338(2) : 33 Ind. Cas. 735

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High Courts07 Mar 1916

Rambrichh Ram and Others Vs Tarak Tewari through Pahlad Tewari

Allahabad High Court · AIR 1916 All 353 : 33 Ind. Cas. 805 : 33 Ind. Cas. 801

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
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High Courts06 Mar 1916

Balli Vs Nand Lal and Another

Allahabad High Court · AIR 1916 All 349 : 33 Ind. Cas. 773

Provincial Insolvency Act, 1907 — Section 22, 46(3)
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