High Courts20 Apr 1916
Baldeo Pershad Vs Narain Halwai
Allahabad High Court · 34 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 15 of 23
High Courts19 Apr 1916Allowed
Gauri Datt Basdeo and Others Vs Nanik Ram Chauthmal
Allahabad High Court · AIR 1917 All 438 : 35 Ind. Cas. 203
Contract Act, 1872 — Section 73(c)
High Courts18 Apr 1916Dismissed
Chaudhri Muhammad Yunus Ali Khan Vs Kaian Singh and Others
Allahabad High Court · AIR 1916 All 281 : 34 Ind. Cas. 369
North Western Provinces Tenancy Act, 1901 — Section 41, 97North Western Provinces Tenancy Act, 1901 — Section 41, 97North Western Provinces Tenancy Act, 1901 — Section 41, 97
High Courts18 Apr 1916Dismissed
Jawahir Thakur Vs Emperor
Allahabad High Court · AIR 1916 All 197(2) : 34 Ind. Cas. 315
Negotiable Instruments Act, 1881 (NI) — Section 20Penal Code, 1860 (IPC) — Section 30, 474Stamp Act, 1899 — Section 12
High Courts17 Apr 1916
Ratan Lal Vs Musammai Biba Kunria and Others
Allahabad High Court · AIR 1916 All 42 : 34 Ind. Cas. 144
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts14 Apr 1916Dismissed
Emperor Vs Ghamman and Others
Allahabad High Court · (1916) ILR (All) 455
High Courts14 Apr 1916
Jhamman and Others Vs Emperor
Allahabad High Court · AIR 1916 All 270 : 34 Ind. Cas. 989
High Courts13 Apr 1916Dismissed
Chhotey Lal Vs Lakhmi Chand Magan Lal
Allahabad High Court · AIR 1917 All 484 : (1916) ILR (All) 425
High Courts13 Apr 1916Dismissed
Emperor Vs Jawahir Thakur
Allahabad High Court · (1916) ILR (All) 430
High Courts13 Apr 1916
Chhotey Lal Vs Firm Lakhmi Chand and Another
Allahabad High Court · 34 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Section 24Provincial Small Cause Courts Act, 1887 — Section 17, 25
High Courts13 Apr 1916
Musammat Kirpia Vs Hardeo and Others
Allahabad High Court · AIR 1916 All 11 : 34 Ind. Cas. 57
High Courts12 Apr 1916Dismissed
Ramji Vs Koman Das and Others
Allahabad High Court · AIR 1916 All 28 : 35 Ind. Cas. 603
High Courts12 Apr 1916Dismissed
Ram Charan Lal Vs Rahim Baksh
Allahabad High Court · AIR 1917 All 486 : (1916) ILR (All) 416
High Courts12 Apr 1916
Ram Charan Lal Vs Rahim Bakhsh
Allahabad High Court · 34 Ind. Cas. 108
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts10 Apr 1916Dismissed
Kunwar Sen and Others Vs Darbari Lal and Others
Allahabad High Court · AIR 1916 All 79 : (1916) ILR (All) 411 : 34 Ind. Cas. 171
High Courts07 Apr 1916
Sheikh Alla-Ud-Din Hadi Vs The G.I.P. Railway Company
Allahabad High Court · 34 Ind. Cas. 104
High Courts07 Apr 1916
Bhairon Prasad and Others Vs Mahant Samarpuri
Allahabad High Court · AIR 1917 All 296 : 34 Ind. Cas. 441
North Western Provinces Tenancy Act, 1901 — Section 41(a)North Western Provinces Tenancy Act, 1901 — Section 41(a)North Western Provinces Tenancy Act, 1901 — Section 41(a)
High Courts05 Apr 1916Allowed
Suraj Bhan and Others Vs The Boot and Equipment Factory
Allahabad High Court · 36 Ind. Cas. 397
Companies Act, 1913 — Section 207(1)