High Courts08 May 1916Allowed
Param Hans and Others Vs Randhir Singh
Allahabad High Court · AIR 1916 All 103 : 35 Ind. Cas. 748
Transfer of Property Act, 1882 — Section 59
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 14 of 23
High Courts08 May 1916Allowed
Randhir Singh Vs Param Hans and Others and Sahodra
Allahabad High Court · (1916) ILR (All) 461
Transfer of Property Act, 1882 — Section 59
High Courts06 May 1916Disposed Of
Kuber Saithwar Ram Tahal Upadhia Vs Guptai Saithwar and Others
Allahabad High Court · AIR 1916 All 260(1) : 35 Ind. Cas. 237
High Courts04 May 1916
Lakhpat Thakurai and Others Vs Gursaran Thakurai and Another
Allahabad High Court · AIR 1916 All 132 : 36 Ind. Cas. 273
High Courts03 May 1916Allowed
Kure Vs Jhinguria
Allahabad High Court · AIR 1916 All 93 : 35 Ind. Cas. 847
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts03 May 1916Allowed
Radhika Prasad Bapuli Vs The Secretary of State for India in Council
Allahabad High Court · 35 Ind. Cas. 711
High Courts03 May 1916Allowed
Kariya Mahto Kurmi Vs Ram Sarup and Another
Allahabad High Court · 37 Ind. Cas. 399
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4
High Courts03 May 1916
Radhika Prasad Bapudi Vs Secretary of State for India in Council
Allahabad High Court · AIR 1916 All 16 : (1916) ILR (All) 438
High Courts28 Apr 1916Allowed
Harpal Vs Ram Sarup and Another
Allahabad High Court · 34 Ind. Cas. 173
Limitation Act, 1963 — Article 62
High Courts28 Apr 1916Dismissed
Umrao Singh Vs Chheda Lal
Allahabad High Court · AIR 1916 All 249 : 35 Ind. Cas. 262
High Courts27 Apr 1916Disposed Of
Emperor Vs Bechan Pande and Others
Allahabad High Court · (1916) ILR (All) 457 : 36 Ind. Cas. 879
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts27 Apr 1916
Emperor Vs Jagardeo
Allahabad High Court · AIR 1917 All 369 : 36 Ind. Cas. 873
Criminal Procedure Code, 1898 (CrPC) — Section 234
High Courts26 Apr 1916
Munshi Prag Narain Vs Chaubey Prag Narain and Others
Allahabad High Court · AIR 1917 All 432 : 35 Ind. Cas. 198
Contract Act, 1872 — Section 109
High Courts26 Apr 1916
Kishen Dayal Pande Vs Chander Deo Pande and Another
Allahabad High Court · AIR 1916 All 805 : 36 Ind. Cas. 991
High Courts26 Apr 1916
Mohammad Hafizullah Khan and Others Vs Chithru Khan and Others
Allahabad High Court · 36 Ind. Cas. 1001
High Courts25 Apr 1916Allowed
Sahdeo Ojha and Others Vs Musammat Lachhmina Kuar
Allahabad High Court · 34 Ind. Cas. 207
High Courts25 Apr 1916Disposed Of
Ram Sarup Sahu Vs Rajah Ratan Sen Singh
Allahabad High Court · AIR 1916 All 253 : 35 Ind. Cas. 239
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 28
High Courts25 Apr 1916Dismissed
Niddha Lal and Others Vs The Collector of Bulandshahr and Another
Allahabad High Court · AIR 1917 All 434 : 35 Ind. Cas. 209
Civil Procedure Code, 1908 (CPC) — Section 105