High Courts09 Dec 1916Dismissed
Lakhpat Pandey and Others Vs Jang Bahadur Pandey
Allahabad High Court · AIR 1917 All 8 : 40 Ind. Cas. 37
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 2 of 23
High Courts09 Dec 1916Allowed
Daulata Shuklain Vs Debi Saran Shukul and Another
Allahabad High Court · (1917) ILR (All) 234
High Courts09 Dec 1916
Debi Saran Shukul and Another Vs Daulata Shuklain
Allahabad High Court · 39 Ind. Cas. 10
High Courts09 Dec 1916
Shib Dayal Vs Sheo Ghulam
Allahabad High Court · 38 Ind. Cas. 694
Evidence Act, 1872 — Section 68
High Courts08 Dec 1916Allowed
Punnu and Another Vs Musammat Kousa and Others
Allahabad High Court · AIR 1917 All 146 : 40 Ind. Cas. 463
Transfer of Property Act, 1882 — Section 83
High Courts08 Dec 1916
Lachmi Narain Vs Sarju Prasad and Others
Allahabad High Court · (1917) ILR (All) 230
High Courts07 Dec 1916
Peary Lal Vs Emperor
Allahabad High Court · AIR 1917 All 317(1) : 39 Ind. Cas. 495
Penal Code, 1860 (IPC) — Section 219
High Courts06 Dec 1916Dismissed
Narayan Das and Others Vs Khunni Lal and Another
Allahabad High Court · AIR 1917 All 319 : 37 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Dec 1916
Mutsaddi Lal and Others Vs Tarif
Allahabad High Court · AIR 1917 All 396 : 38 Ind. Cas. 978
Criminal Procedure Code, 1898 (CrPC) — Section 435(3)Indian High Courts Act, 1861 — Section 15
High Courts06 Dec 1916
Gulab Rai and Another Vs Emperor
Allahabad High Court · AIR 1917 All 133 : 38 Ind. Cas. 985
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts05 Dec 1916Allowed
Amir and Another Vs Mahadeo Prasad
Allahabad High Court · AIR 1917 All 104 : (1917) ILR (All) 225 : 38 Ind. Cas. 33
High Courts04 Dec 1916Allowed
In Re: Mrs. E.E.W. Meik
Allahabad High Court · 46 Ind. Cas. 865
Court Fees Act, 1870 — Section 19(viii), 19I
High Courts04 Dec 1916Dismissed
Kashi and Others Vs Sheonandan
Allahabad High Court · (1917) ILR (All) 223
High Courts04 Dec 1916
Hakim Nasrat Husain and Another Vs Adia Saran
Allahabad High Court · AIR 1917 All 79 : 37 Ind. Cas. 851
Suits Valuation Act, 1887 — Section 11
High Courts04 Dec 1916
Sheonandan Vs Kashi and Others
Allahabad High Court · AIR 1917 All 302(1) : 37 Ind. Cas. 878
Provincial Insolvency Act, 1907 — Section 16
High Courts04 Dec 1916
Mohammad Fasahat Ullah Vs Musammat Tahira Bibi
Allahabad High Court · 40 Ind. Cas. 136
Guardians and Wards Act, 1890 — Section 39(d)
High Courts02 Dec 1916Disposed Off
Zair Husain Khan Vs Musammat Kaniz Fatima Bibi
Allahabad High Court · 39 Ind. Cas. 922
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1(b)Transfer of Property Act, 1882 — Section 53
High Courts02 Dec 1916
Rajain Singh Vs Emperor
Allahabad High Court · 39 Ind. Cas. 984
Criminal Tribes Act, 1911 — Section 26(2)
High Courts02 Dec 1916
Sheo Ghulam Vs Shib Dayal and Lachman Prasad
Allahabad High Court · (1917) ILR (All) 241