High Courts21 Nov 1916
Ambika Prasad and Another Vs Jag Prasad Singh and Others
Allahabad High Court · AIR 1916 All 295 : 36 Ind. Cas. 958
North Western Provinces Tenancy Act, 1901 — Section 154
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 4 of 23
High Courts20 Nov 1916Dismissed
Ladu Ram and Another Vs Mahabir Prasad
Allahabad High Court · AIR 1917 All 280 : (1917) ILR (All) 171 : 37 Ind. Cas. 996
Provincial Insolvency Act, 1907 — Section 46(2)
High Courts20 Nov 1916Allowed
Pachan Singh Vs Jangjit Singh and Another
Allahabad High Court · (1917) ILR (All) 166
High Courts17 Nov 1916Dismissed
Kallyan Singh Vs Kanhiya Lal
Allahabad High Court · AIR 1917 All 893(1) : 40 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts17 Nov 1916Dismissed
Rangpal and Others Vs Emperor
Allahabad High Court · AIR 1917 All 85 : 40 Ind. Cas. 314
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 149, 333
High Courts16 Nov 1916Dismissed
Raghubar Dayal and Another Vs Emperor
Allahabad High Court · AIR 1917 All 394 : 38 Ind. Cas. 995
Penal Code, 1860 (IPC) — Section 323
High Courts16 Nov 1916
Salimullah Vs Birjhan Singh and Others
Allahabad High Court · AIR 1917 All 95(1) : 37 Ind. Cas. 639
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts15 Nov 1916
Babu Ram Prasad Vs The Collector of Aligarh and Another
Allahabad High Court · AIR 1917 All 52 : 40 Ind. Cas. 274
Land Acquisition Act, 1894 — Section 25, 9
High Courts13 Nov 1916
Kuer Nehal Singh and Another Vs Lala Sewa Ram and Others
Allahabad High Court · AIR 1917 All 112 : 40 Ind. Cas. 128
Specific Relief Act, 1877 — Section 27(b)
High Courts03 Nov 1916Dismissed
Kamta and Others Vs Parbhu Dayal and Another
Allahabad High Court · AIR 1917 All 243(1) : 37 Ind. Cas. 383
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts03 Nov 1916Dismissed
Parbhu Dayal and Another Vs Kamta and Others
Allahabad High Court · (1917) ILR (All) 165
High Courts03 Nov 1916Dismissed
Kameshar Dayal Vs Misri Lal and Others
Allahabad High Court · AIR 1917 All 397(1) : 40 Ind. Cas. 336
High Courts02 Nov 1916Dismissed
Bijai Narain Singh and Others Vs Sri Maharaja Parbhu Narain Singh
Allahabad High Court · AIR 1917 All 102 : 37 Ind. Cas. 395
High Courts02 Nov 1916
Gobind Singh Vs Kalyan Dass
Allahabad High Court · 38 Ind. Cas. 673
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6(1)(c)
High Courts01 Nov 1916Dismissed
Musammat Jeoni or Jeoli Vs Emperor
Allahabad High Court · AIR 1917 All 455 : 36 Ind. Cas. 473
Penal Code, 1860 (IPC) — Section 299
High Courts31 Oct 1916Dismissed
Balak and Others Vs Aley Hasan and Others
Allahabad High Court · AIR 1917 All 212(1) : 37 Ind. Cas. 304
High Courts30 Oct 1916Disposed Of
Syed Amir Kazim Vs Syed Musi Imran and Others
Allahabad High Court · 36 Ind. Cas. 983
Lunacy Act, 1912 — Section 71
High Courts30 Oct 1916
Kaniz Mustafa Vs Musi Imran and Others
Allahabad High Court · AIR 1917 All 96 : 38 Ind. Cas. 669
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts30 Oct 1916
Amir Kazim Vs Musi Imran and Others
Allahabad High Court · (1917) ILR (All) 158