High Courts24 Oct 1916Dismissed
Jhabba Lal Vs Shib Charan and Others
Allahabad High Court · 37 Ind. Cas. 76
Provincial Insolvency Act, 1907 — Section 22
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 5 of 23
High Courts24 Oct 1916Disposed Of
Champa Lal Vs Mangal Chand Another
Allahabad High Court · AIR 1917 All 42 : 40 Ind. Cas. 420
High Courts24 Oct 1916
Jhabba Lal Vs Shib Charan Das and Others
Allahabad High Court · AIR 1917 All 160 : (1917) ILR (All) 152
High Courts23 Oct 1916
Nasir Ali Vs Kher Chand alias Khem
Allahabad High Court · AIR 1916 All 310 : 36 Ind. Cas. 996
Negotiable Instruments Act, 1881 (NI) — Section 44
High Courts21 Oct 1916Dismissed
Ramjas Vs Mahadeo Pershad and After his Death Panna Lal and Others
Allahabad High Court · AIR 1917 All 474 : 36 Ind. Cas. 585
Criminal Procedure Code, 1898 (CrPC) — Section 195Letters Patent Act, 1865 — Section 10
High Courts20 Oct 1916Disposed Of
Chirunji Lal and Others Vs Ajodhia Prasad and Others
Allahabad High Court · AIR 1917 All 243(2) : 37 Ind. Cas. 391
Provincial Insolvency Act, 1907 — Section 6
High Courts20 Oct 1916Dismissed
Aziz-ud-din Vs Hummi and Another
Allahabad High Court · (1917) ILR (All) 143
High Courts20 Oct 1916
Musammat Hummi and Another Vs Aziz-Ud-Din
Allahabad High Court · AIR 1917 All 475 : 36 Ind. Cas. 277
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, 96
High Courts19 Oct 1916Dismissed
Jagdeo Vs Emperor
Allahabad High Court · AIR 1917 All 80 : 38 Ind. Cas. 740
High Courts17 Oct 1916Allowed
Hansraj Vs Bijai Ram Singh
Allahabad High Court · AIR 1917 All 144 : 40 Ind. Cas. 621
Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts17 Oct 1916
Jhamman Lal Vs Manni Ram
Allahabad High Court · AIR 1917 All 215(1) : 39 Ind. Cas. 570
High Courts17 Oct 1916
Miss Isabella Jackson Vs Sarjit Singh and Others
Allahabad High Court · AIR 1917 All 66 : 37 Ind. Cas. 771
North Western Provinces Tenancy Act, 1901 — Section 177
High Courts16 Oct 1916Dismissed
Lala Balmukand Vs Seth Birj Lal and Others
Allahabad High Court · AIR 1916 All 319 : 36 Ind. Cas. 1004
Specific Relief Act, 1877 — Section 42
High Courts23 Sept 1916
Abdul Aziz Vs Emperor
Allahabad High Court · 36 Ind. Cas. 492
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts29 Aug 1916Disposed Of
Emperor Vs Balgobind and Another
Allahabad High Court · AIR 1916 All 102 : 36 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts24 Aug 1916
Ram Parshad and Others Vs Emperor
Allahabad High Court · 39 Ind. Cas. 687
Penal Code, 1860 (IPC) — Section 352
High Courts17 Aug 1916Dismissed
Qasim Ali Vs Emperor
Allahabad High Court · AIR 1916 All 126 : 35 Ind. Cas. 967