High Courts24 Jul 1916
Raja Brij Narain Rai and Another Vs Ram Dhari Rai
Allahabad High Court · AIR 1917 All 101 : 40 Ind. Cas. 40
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 7 of 23
High Courts21 Jul 1916Allowed
Sagar Mal Vs Girraj Singh and Others
Allahabad High Court · 38 Ind. Cas. 171
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1907 — Section 16(2)(a)
High Courts21 Jul 1916Allowed
Sagar Mal Vs Rao Girraj Singh and Others
Allahabad High Court · AIR 1917 All 10 : (1917) ILR (All) 120
High Courts21 Jul 1916Dismissed
Murtaza Husain Khan Vs Muhammad Yasin Ali Khan
Allahabad High Court · (1916) ILR (All) 552
Oudh Estates Act, 1869 — Section 10, 8
High Courts21 Jul 1916
Abid Husain and Others Vs Ahmad Raza and Others
Allahabad High Court · (1916) ILR (All) 494
High Courts18 Jul 1916Dismissed
Ram Dei Vs Munna Lal
Allahabad High Court · AIR 1917 All 27 : 38 Ind. Cas. 175
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts18 Jul 1916Allowed
Lakhpat Singh Vs Babu Ram and Others
Allahabad High Court · AIR 1917 All 156 : 40 Ind. Cas. 35
High Courts17 Jul 1916Allowed
Shiam Bihari Lal Vs Malhi and Others
Allahabad High Court · AIR 1917 All 54(1) : (1917) ILR (All) 107 : 38 Ind. Cas. 178
High Courts15 Jul 1916Dismissed
Mathura Kuer Vs Dharam Samaj
Allahabad High Court · AIR 1917 All 94 : 38 Ind. Cas. 183
High Courts15 Jul 1916Dismissed
Saiyed Nazir Husain and Another Vs Kanhaya Lal and Another
Allahabad High Court · AIR 1916 All 184 : 35 Ind. Cas. 473
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 68
High Courts15 Jul 1916Dismissed
Puttu Mal and Another Vs Bharat Indu and Others
Allahabad High Court · AIR 1917 All 182 : 41 Ind. Cas. 613
Evidence Act, 1872 — Section 90
High Courts14 Jul 1916Allowed
Muhammad Habibullah Vs Mushtaq Husain and Others
Allahabad High Court · AIR 1917 All 32 : 37 Ind. Cas. 684
Provincial Insolvency Act, 1907 — Section 36Transfer of Property Act, 1882 — Section 53
High Courts14 Jul 1916Allowed
Ram Chandar Vs Ganga Saran
Allahabad High Court · AIR 1917 All 155 : (1917) ILR (All) 103 : 37 Ind. Cas. 89
High Courts14 Jul 1916Allowed
Muhammad Habib-Ullah Vs Mushtaq Husain and Others
Allahabad High Court · (1917) ILR (All) 95
High Courts14 Jul 1916Dismissed
Bedyadhar Saran Das Vs Abdul Majid
Allahabad High Court · (1917) ILR (All) 101
High Courts14 Jul 1916
Abdul Majid Vs Bedyadhar Saran Das
Allahabad High Court · AIR 1917 All 159 : 37 Ind. Cas. 92
High Courts13 Jul 1916Dismissed
Asharfi Lal Vs Emperor
Allahabad High Court · (1917) ILR (All) 91 : 38 Ind. Cas. 419
High Courts13 Jul 1916Allowed
Bhagwan Das Vs Nannu Lal and Others
Allahabad High Court · (1917) ILR (All) 114
High Courts13 Jul 1916
Nannu Lal and Others Vs Bhagwan Das
Allahabad High Court · AIR 1917 All 63 : 37 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93