High Courts12 Jul 1916Disposed Of
Ganga Prasad Vs Hira Lal and Another
Allahabad High Court · AIR 1917 All 114 : (1917) ILR (All) 86 : 37 Ind. Cas. 656
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 8 of 23
High Courts12 Jul 1916
Ali Ahmad and Others Vs Kalka Prasad
Allahabad High Court · AIR 1917 All 165(1) : 37 Ind. Cas. 95
High Courts11 Jul 1916Disposed Of
Sadik Husain Khan Vs Hashim Ali Khan and Others Hashim Ali Khan and Others Vs Sadik Husain Khan
Allahabad High Court · (1916) ILR (All) 627
Trusts Act, 1882 — Section 55
High Courts11 Jul 1916Dismissed
Gauri Shankar Vs Sushil Chandar Das
Allahabad High Court · (1917) ILR (All) 81
High Courts11 Jul 1916Dismissed
Lala Ram and Others Vs Jamna Dei
Allahabad High Court · (1917) ILR (All) 74
High Courts11 Jul 1916
Muasmmat Jamnadei Vs Pandit Lala Ram and Others
Allahabad High Court · AIR 1917 All 309 : 37 Ind. Cas. 4
Limitation Act, 1963 — Article 120, 132
High Courts10 Jul 1916Dismissed
Musammat Kamala Devi Vs Gur Dial and Others
Allahabad High Court · 36 Ind. Cas. 319
High Courts10 Jul 1916Allowed
Musammat Bhagwan Dei Vs Pandit Murari Lal and Others
Allahabad High Court · AIR 1917 All 462 : 36 Ind. Cas. 259
Contract Act, 1872 — Section 23
High Courts10 Jul 1916Dismissed
Kamala Devi Vs Gur Dayal and Others
Allahabad High Court · (1917) ILR (All) 58
High Courts10 Jul 1916Allowed
Bhagwan Dei Vs Murari Lal and Others
Allahabad High Court · (1917) ILR (All) 51
High Courts07 Jul 1916Dismissed
Kundan Singh and Others Vs Surja Kunwar and Others
Allahabad High Court · (1917) ILR (All) 67
High Courts07 Jul 1916
Kundan Singh and Others Vs Musammat Surja Kuar and Others
Allahabad High Court · AIR 1917 All 178 : 37 Ind. Cas. 100
High Courts06 Jul 1916Dismissed
Musammat Sarswati Kunwar Vs Dr. Badri Prasad and Others
Allahabad High Court · 36 Ind. Cas. 31
Contract Act, 1872 — Section 151, 154
High Courts03 Jul 1916Allowed
Bhirgee Nath Chaube and Another Vs Narsingh Tewari and Another
Allahabad High Court · AIR 1917 All 479 : 35 Ind. Cas. 475
High Courts03 Jul 1916Disposed Of
Bhirgu Nath Chaube and Another Vs Narbingh Tiwari and Another
Allahabad High Court · (1917) ILR (All) 61
High Courts01 Jul 1916Dismissed
The Collector of Jaunpur Vs Champa Lal
Allahabad High Court · 36 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts01 Jul 1916Dismissed
Noor Mahommed and Others Vs Emperor
Allahabad High Court · 35 Ind. Cas. 172
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts30 Jun 1916
Taj Begam Vs Sarvi Begam
Allahabad High Court · AIR 1917 All 21 : 37 Ind. Cas. 674
High Courts30 Jun 1916Dismissed
Ganga Dei Vs Niadar Singh
Allahabad High Court · (1916) ILR (All) 676
High Courts30 Jun 1916
T.N. Chadha Vs Emperor
Allahabad High Court · AIR 1917 All 371(1) : 36 Ind. Cas. 878
Penal Code, 1860 (IPC) — Section 193