High Courts16 Aug 1916
Meghraj and Others Vs Emperor
Allahabad High Court · AIR 1917 All 108 : 37 Ind. Cas. 483
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 6 of 23
High Courts15 Aug 1916
Emperor Vs Munna
Allahabad High Court · AIR 1917 All 441 : (1917) ILR (All) 139 : 35 Ind. Cas. 822
High Courts15 Aug 1916
Gayani Vs Emperor
Allahabad High Court · AIR 1916 All 48 : 36 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts13 Aug 1916Dismissed
Hari Das Vs Goswami Sri Raman Lalji and Another
Allahabad High Court · (1916) ILR (All) 474
Succession Act, 1925 — Section 191
High Courts01 Aug 1916Dismissed
Balbir Prasad and Another Vs Karan Singh and Another
Allahabad High Court · AIR 1917 All 40 : 37 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts01 Aug 1916
Hamira Bibi, Amina Bibi and Others Vs Zubaida Bibi and Others
Allahabad High Court · (1916) ILR (All) 581
High Courts31 Jul 1916Dismissed
Muhammad Ahmad Said Khan Vs Madho Prasad and Others
Allahabad High Court · (1917) ILR (All) 133 : 35 Ind. Cas. 911
High Courts27 Jul 1916Allowed
Har Prasad Vs Emperor
Allahabad High Court · AIR 1917 All 421(1) : 36 Ind. Cas. 133
High Courts27 Jul 1916Dismissed
Jhanda Singh Vs Wahid-Ud-Din and Others
Allahabad High Court · (1916) ILR (All) 570
Letters Patent Act, 1865 — Section 10
High Courts27 Jul 1916
Muhammad Yakub Khan Vs Musammat Naziran and Others
Allahabad High Court · AIR 1916 All 112 : 36 Ind. Cas. 200
High Courts27 Jul 1916
Kamla Charan Shukal Vs Sheo Shanker and Another
Allahabad High Court · AIR 1916 All 829 : 36 Ind. Cas. 1007
North Western Provinces Tenancy Act, 1901 — Section 58
High Courts26 Jul 1916Allowed
Waris Ali Vs Emperor
Allahabad High Court · AIR 1916 All 96 : 36 Ind. Cas. 151
Penal Code, 1860 (IPC) — Section 174
High Courts26 Jul 1916
Fateh Lal and Others Vs Mr. Charles Edward Gray
Allahabad High Court · AIR 1917 All 431 : 36 Ind. Cas. 210
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16
High Courts25 Jul 1916Allowed
Sheo Pujan Tewari and Others Vs Sohbat Tewari and Others
Allahabad High Court · AIR 1916 All 181 : 36 Ind. Cas. 427
High Courts25 Jul 1916Disposed Of
Latif Miyan Vs Emperor through Har Deo Das and Another
Allahabad High Court · AIR 1917 All 429(2) : 36 Ind. Cas. 583
Penal Code, 1860 (IPC) — Section 478
High Courts25 Jul 1916Allowed
Naunihal Singh Vs Ram Ratan
Allahabad High Court · AIR 1917 All 147 : 37 Ind. Cas. 511
High Courts25 Jul 1916Dismissed
Ram Ratan Vs Naunihal Singh
Allahabad High Court · (1917) ILR (All) 127
High Courts25 Jul 1916
Krishna Lal Vs Emperor
Allahabad High Court · AIR 1917 All 450 : 35 Ind. Cas. 1008
Police Act, 1861 — Section 31