High Courts27 Jun 1916Dismissed
Pooran Singh Vs Musammat Haidri
Allahabad High Court · 37 Ind. Cas. 358
North Western Provinces Tenancy Act, 1901 — Section 197
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 9 of 23
High Courts27 Jun 1916
Babu Lal Vs Jalakia
Allahabad High Court · AIR 1917 All 859 : 37 Ind. Cas. 343
Transfer of Property Act, 1882 — Section 85
High Courts26 Jun 1916Dismissed
Reoti Singh Vs Radha Kunwar
Allahabad High Court · (1916) ILR (All) 488
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts26 Jun 1916Allowed
Birj Bhukan Lal Vs Lala Mahadeo Pershad Minor through Musammat Champa
Allahabad High Court · AIR 1916 All 308 : 35 Ind. Cas. 205
High Courts24 Jun 1916Allowed
Gulab Singh Vs Emperor through Municipal Board
Allahabad High Court · AIR 1916 All 133 : 35 Ind. Cas. 964
High Courts23 Jun 1916Dismissed
Mansa Puri, minor, through Bhopal Vs Harbhagat Puri alias Shankar Puri
Allahabad High Court · AIR 1917 All 186 : 37 Ind. Cas. 172
High Courts23 Jun 1916Dismissed
Rup Chand and Another Vs Fateh Chand
Allahabad High Court · (1916) ILR (All) 446
High Courts23 Jun 1916
Dulla and Another Vs Shib Lal
Allahabad High Court · 36 Ind. Cas. 281
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jun 1916Dismissed
Mohammad Yusuf and Another Vs Raja Ram and Another
Allahabad High Court · AIR 1916 All 90 : 35 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts22 Jun 1916Disposed Of
Chandrika Bakhsh Singh Vs Indar Bikram Singh
Allahabad High Court · (1916) ILR (All) 440
High Courts22 Jun 1916Dismissed
Rahas Bihari Lal Minor through L. Sital Pershad Vs The Municipal Board
Allahabad High Court · AIR 1916 All 361 : 35 Ind. Cas. 222
High Courts21 Jun 1916Dismissed
Pandit Kishori Lal Vs Seth Badri Das and Others
Allahabad High Court · AIR 1916 All 303 : 40 Ind. Cas. 307
High Courts21 Jun 1916Disposed Of
Chedi Lal Vs Saadat-un-nissa Bibi
Allahabad High Court · AIR 1917 All 470 : (1917) ILR (All) 36 : 36 Ind. Cas. 907
High Courts21 Jun 1916Dismissed
Bank of Multan, Limited Vs Kamta Prasad
Allahabad High Court · AIR 1917 All 465 : (1917) ILR (All) 33
High Courts21 Jun 1916
The Bank of Multan Ltd. Vs Kamta Prasad
Allahabad High Court · 35 Ind. Cas. 199
High Courts20 Jun 1916Disposed Of
Musammat Gajraj Mati Tewarin Vs Shami Nath and Others
Allahabad High Court · 36 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Jun 1916Disposed Of
Gajraj Mati Tiwarin Vs Swami Nath Rai and Others
Allahabad High Court · AIR 1917 All 281 : (1917) ILR (All) 13
High Courts20 Jun 1916Dismissed
Bhagwan Dayal and Another Vs Param Sukh Das
Allahabad High Court · (1917) ILR (All) 8
High Courts20 Jun 1916
Bhagwan Dayal and Another Vs Param Sukh Dass
Allahabad High Court · 36 Ind. Cas. 366
Civil Procedure Code, 1908 (CPC) — Section 151