High Courts02 Jun 1916Dismissed
Sheo Shankar and Others Vs Chunni Lal and Others
Allahabad High Court · AIR 1916 All 290 : (1916) ILR (All) 669
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 18
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 11 of 23
High Courts01 Jun 1916Dismissed
Jagannath Vs Emperor
Allahabad High Court · AIR 1916 All 166 : 35 Ind. Cas. 526
High Courts01 Jun 1916
Khiali Ram Vs Taik Ram and Others
Allahabad High Court · AIR 1916 All 201 : 36 Ind. Cas. 452
Limitation Act, 1963 — Article 148, 19
High Courts01 Jun 1916
Taik Ram and Others Vs Khiali Ram and Parsotam and Another
Allahabad High Court · (1916) ILR (All) 540
Limitation Act, 1963 — Section 19
High Courts01 Jun 1916
Karan Singh and Another Vs Emperor
Allahabad High Court · AIR 1916 All 272 : 36 Ind. Cas. 580
Penal Code, 1860 (IPC) — Section 363, 368
High Courts31 May 1916Allowed
Abdur Rahman Vs Emperor
Allahabad High Court · AIR 1916 All 210 : 36 Ind. Cas. 466
Penal Code, 1860 (IPC) — Section 109, 366
High Courts31 May 1916Dismissed
Dharamdeo Singh and Others Vs Emperor
Allahabad High Court · AIR 1916 All 49 : 35 Ind. Cas. 978
Penal Code, 1860 (IPC) — Section 147, 325
High Courts31 May 1916Dismissed
Santi Lal Vs The Indian Exchange Bank and Another
Allahabad High Court · AIR 1916 All 24 : 35 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Companies Act, 1956 — Section 166, 167, 169
High Courts31 May 1916Dismissed
The Indian Exchange Bank Vs Santi Lal
Allahabad High Court · (1916) ILR (All) 537
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Companies Act, 1882 — Section 166, 167, 169
High Courts31 May 1916Allowed
Emperor Vs Abdur Rahman
Allahabad High Court · (1916) ILR (All) 664
Penal Code, 1860 (IPC) — Section 109, 366
High Courts31 May 1916Dismissed
Bhawan and Another Vs Madan Mohan Lal
Allahabad High Court · AIR 1916 All 345 : 35 Ind. Cas. 41
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts31 May 1916
Jafar Vs Emperor
Allahabad High Court · AIR 1916 All 253(2) : 36 Ind. Cas. 577
Penal Code, 1860 (IPC) — Section 333, 34
High Courts30 May 1916Dismissed
Baijnath Prasad Singh and Others Vs Babu Tej Bali Singh
Allahabad High Court · AIR 1917 All 191 : 38 Ind. Cas. 894
Evidence Act, 1872 — Section 3
High Courts30 May 1916Dismissed
Bhoj Raj Vs Ram Narain
Allahabad High Court · AIR 1916 All 85 : 35 Ind. Cas. 915
Transfer of Property Act, 1882 — Section 72
High Courts30 May 1916
Tej Bali Singh Vs Baijnath Prasad Singh and Others
Allahabad High Court · (1916) 05 AHC CK 0008
High Courts30 May 1916Dismissed
Ram Narain Vs Bhoj Raj
Allahabad High Court · (1916) ILR (All) 530
Transfer of Property Act, 1882 — Section 72
High Courts27 May 1916Disposed Of
Musammat Kasturi Vs Panna Lal
Allahabad High Court · AIR 1917 All 451 : 36 Ind. Cas. 245
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts27 May 1916Allowed
Panna Lal Vs Kasturi
Allahabad High Court · (1916) ILR (All) 520
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts26 May 1916Dismissed
Lakhrani Kunwar Vs Dhanraj Singh and Others
Allahabad High Court · AIR 1916 All 261 : (1916) ILR (All) 509
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts26 May 1916Dismissed
Dhanraj Singh and Others Vs Musammat Lakhrani Kuar
Allahabad High Court · AIR 1916 All 163 : 35 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Section 11, 47