High Courts01 Dec 1916Disposed Of
Musammat Sukha and Another Vs Raghunath Das
Allahabad High Court · AIR 1917 All 62 : 37 Ind. Cas. 809
Civil Procedure Code, 1908 (CPC) — Section 24(4)
COURT ARCHIVE
Allahabad High Court judgments, 1916
447 judgments · page 3 of 23
High Courts01 Dec 1916Disposed Of
Raghunath Das Vs Sukha and Another
Allahabad High Court · (1917) ILR (All) 214
High Courts30 Nov 1916Allowed
Jhunkoo Lal Vs Peary Lal and Others
Allahabad High Court · AIR 1917 All 266 : 38 Ind. Cas. 613
Provincial Insolvency Act, 1907 — Section 16(2)(b)
High Courts30 Nov 1916Disposed Of
Rubab Bano Vs Najabat Khan and Others
Allahabad High Court · AIR 1917 All 240 : 38 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Nov 1916Dismissed
Musammat Islam Fatima and Others Vs Zainuddin
Allahabad High Court · AIR 1917 All 148 : 39 Ind. Cas. 951
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts30 Nov 1916Allowed
Jhunku Lal Vs Piaru Lal and Others
Allahabad High Court · (1917) ILR (All) 204
High Courts25 Nov 1916
Jageshar Rai and Others Vs Emperor
Allahabad High Court · AIR 1917 All 119(2) : 40 Ind. Cas. 311
High Courts24 Nov 1916Dismissed
Musammat Indri Vs Balkishen
Allahabad High Court · AIR 1917 All 355(1) : 39 Ind. Cas. 942
High Courts24 Nov 1916Dismissed
Harpal Vs Ram Sarup and Another
Allahabad High Court · AIR 1917 All 821(2) : (1917) ILR (All) 200
High Courts24 Nov 1916Dismissed
Ram Sarup and Another Vs Harpal
Allahabad High Court · AIR 1917 All 294 : 39 Ind. Cas. 663
Limitation Act, 1963 — Article 109
High Courts23 Nov 1916Dismissed
Bhagelu Sahai and Another Vs Ram Autar Shukul
Allahabad High Court · AIR 1917 All 325(1) : 37 Ind. Cas. 144
Limitation Act, 1963 — Section 12
High Courts23 Nov 1916Dismissed
Bharat Singh Vs Jawali and Others
Allahabad High Court · AIR 1917 All 34 : 37 Ind. Cas. 940
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Nov 1916Disposed Of
Lala Jai Narain Vs Lala Bankey Lal and Others
Allahabad High Court · AIR 1917 All 153 : 41 Ind. Cas. 89
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 42, 92
High Courts23 Nov 1916Dismissed
Bhagelu Salu and Another Vs Ram Autar Shukul
Allahabad High Court · (1917) ILR (All) 193
High Courts23 Nov 1916
Sukh Lal Vs Bishambhar
Allahabad High Court · AIR 1917 All 115 : 37 Ind. Cas. 661
Transfer of Property Act, 1882 — Section 6
High Courts21 Nov 1916Dismissed
Piari Lal Vs Madan Lal and Others
Allahabad High Court · (1917) ILR (All) 191
High Courts21 Nov 1916Disposed Of
Sheo Mangal Singh Vs Chhiddu and Another
Allahabad High Court · (1917) ILR (All) 186
High Courts21 Nov 1916
Chhiiddu and Another Vs Raja Sheo Mangal Singh
Allahabad High Court · AIR 1917 All 216(2) : 39 Ind. Cas. 585
High Courts21 Nov 1916
Piare Lal Vs Madan Lal and Others
Allahabad High Court · AIR 1917 All 325(2) : 39 Ind. Cas. 460
Civil Procedure Code, 1908 (CPC) — Section 104