High Courts18 Apr 1939Allowed
Mewa Ram Vs Municipal Board
Allahabad High Court · AIR 1939 All 466 : (1939) 9 AWR 525
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 10 of 14
High Courts18 Apr 1939Disposed Of
Abdul Subhan and Another Vs Emperor
Allahabad High Court · AIR 1940 All 46 : (1939) 9 AWR 768
Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
High Courts17 Apr 1939Dismissed
Mt. Ram Kali and Another Vs Munna Lal and Others
Allahabad High Court · AIR 1939 All 586 : (1939) 9 AWR 515
High Courts13 Apr 1939Allowed
Kuber Singh Vs Jai Nath and Others
Allahabad High Court · AIR 1939 All 618 : (1939) 9 AWR 497
High Courts13 Apr 1939Allowed
Mir Singh Vs Raghubir Singh
Allahabad High Court · AIR 1939 All 615 : (1939) 9 AWR 454
High Courts13 Apr 1939
Sri Thakur Gatasran Narayanji Maharaj Vs Ghanshiam and Another
Allahabad High Court · AIR 1939 All 533 : (1939) 9 AWR 523
High Courts12 Apr 1939Dismissed
Hakim Moin Uddin Vs Sheikh Abdus Samad
Allahabad High Court · AIR 1939 All 599 : (1939) 9 AWR 609
High Courts12 Apr 1939Disposed Of
Bhola Nath and Others Vs Emperor
Allahabad High Court · AIR 1939 All 567 : (1939) 9 AWR 464
High Courts12 Apr 1939Disposed Of
Ram Sarup Singh and Another Vs Mohan Singh and Others
Allahabad High Court · AIR 1939 All 672 : (1939) 9 AWR 625
Uttar Pradesh Land Revenue Act, 1901 — Section 35
High Courts12 Apr 1939Disposed Of
Risal Singh and Others Vs Lal Singh
Allahabad High Court · AIR 1939 All 483 : (1939) 9 AWR 640
High Courts06 Apr 1939Dismissed
Ram Bharose Vs Baramdin and Others
Allahabad High Court · AIR 1939 All 584 : (1939) 9 AWR 517
High Courts05 Apr 1939Dismissed
Raj Bahadur Vs Mt. Jamna Kuer
Allahabad High Court · AIR 1939 All 607 : (1939) 9 AWR 587
High Courts05 Apr 1939Allowed
Jafar Uddin Vs Debi Prasad and Another
Allahabad High Court · AIR 1939 All 590 : (1939) 9 AWR 477
High Courts03 Apr 1939Allowed
Mahender Man Singh Vs Badri and Others
Allahabad High Court · AIR 1939 All 433 : (1939) 9 AWR 433
High Courts03 Apr 1939Allowed
L. Chunni Lal Vs Chandan Gopal and Others
Allahabad High Court · AIR 1939 All 542 : (1939) 9 AWR 520
High Courts30 Mar 1939Dismissed
CHANDRIKA PRASAD RAM SWARUP Vs COMMISSIONER OF Income Tax, U.P. AND C.P.
Allahabad High Court · (1939) 9 AWR 479 : (1939) 7 ITR 269
Contract Act, 1872 — Section 239Income Tax Act, 1961 — Section 66(3)
High Courts30 Mar 1939Dismissed
Koer Durag Pal Singh Vs Th. Pancham Singh and Others
Allahabad High Court · AIR 1939 All 403 : (1939) 9 AWR 498
High Courts30 Mar 1939
Chandrika Prasad Ram Swarup Vs Commissioner of Income Tax
Allahabad High Court · AIR 1939 All 341
High Courts28 Mar 1939Dismissed
Firm Moti Lal Raghubar Dayal Vs Bombay Port Trust Railway and Another
Allahabad High Court · AIR 1939 All 649 : (1939) 9 AWR 595
High Courts28 Mar 1939
Kamta Prasad Vs Secretary of State
Allahabad High Court · AIR 1939 All 609 : (1939) 9 AWR 420