High Courts07 Dec 1939Dismissed
Allahabad Bank Ltd. Vs Gulli Lal and Others
Allahabad High Court · AIR 1940 All 243 : (1940) 10 AWR 72 : (1940) 10 CompCas 157
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Allahabad High Court judgments, 1939
271 judgments · page 2 of 14
High Courts07 Dec 1939Dismissed
Bhagwati Prasad Vs B.B. and C.I. Railway
Allahabad High Court · AIR 1940 All 235 : (1940) 10 AWR 106
Railways Act, 1890 — Section 47
High Courts07 Dec 1939
Dhaneshwar Nath Tewari Vs Ghanshyam Dhar Misra
Allahabad High Court · AIR 1940 All 185 : (1940) 10 AWR 74
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Dec 1939
Jhandoo Mal and Sons Vs Khalsa Singh Sahi
Allahabad High Court · AIR 1940 All 305 : (1940) 10 AWR 161
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
High Courts04 Dec 1939Disposed Of
Gaya Prashad and Others Vs Ram Charan
Allahabad High Court · AIR 1940 All 184 : (1940) 10 AWR 105
High Courts04 Dec 1939Allowed
Jagmohan Das Vs Parshotam Das and Others
Allahabad High Court · AIR 1940 All 207 : (1940) 10 AWR 64
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 7
High Courts01 Dec 1939
Banwari Lal Vs Ram Gopal and Another
Allahabad High Court · AIR 1940 All 190 : (1940) 10 AWR 50
High Courts30 Nov 1939
Panna Lal Vs Collector of Meerut and Others
Allahabad High Court · AIR 1940 All 188 : (1940) 10 AWR 60
Civil Procedure Code, 1908 (CPC) — Section 73Co-operative Societies Act, 1912 — Section 19Uttar Pradesh Land Revenue Act, 1901 — Section 233(m)
High Courts30 Nov 1939
Sardar Singh Vs Chhotey Lal
Allahabad High Court · AIR 1940 All 193 : (1940) 10 AWR 33
Uttar Pradesh District Boards Act, 1922 — Section 18, 35C
High Courts29 Nov 1939Dismissed
Dwarka Das Vs Rafiuddin
Allahabad High Court · AIR 1940 All 218 : (1940) 10 AWR 188
Agra Tenancy Act, 1926 — Section 23
High Courts29 Nov 1939Dismissed
Ram Ugrah Ojha and Another Vs Ganesh Singh
Allahabad High Court · AIR 1940 All 99 : (1940) 10 AWR 45
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts29 Nov 1939Dismissed
Chhadami Vs Emperor
Allahabad High Court · AIR 1940 All 259 : (1940) 10 AWR 78
Criminal Tribes Act, 1911 — Section 10 BPenal Code, 1860 (IPC) — Section 433, 457
High Courts28 Nov 1939Allowed
Firm Mansa Ram and sons Vs Hira Lal Sanon and Another
Allahabad High Court · AIR 1940 All 209 : (1940) 10 AWR 55
Limitation Act, 1963 — Article 85
High Courts28 Nov 1939Dismissed
Kalian Datt and Another Vs Sita Ram and Others.
Allahabad High Court · (1939) 11 AHC CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Nov 1939
Bijai Singh Vs Beopar Sahayak Bank Ltd.
Allahabad High Court · AIR 1940 All 200 : (1940) 10 AWR 63
Encumbered Estates Act, 1934 — Section 7, 7(B)
High Courts27 Nov 1939Dismissed
Mt. Maharaji Kuar and Others Vs Mangai Pande and Another
Allahabad High Court · AIR 1940 All 199 : (1940) 10 AWR 11
Agra Tenancy Act, 1926 — Section 123
High Courts27 Nov 1939Dismissed
Bhagwati Prasad Vs U.P. Government
Allahabad High Court · AIR 1940 All 202
Evidence Act, 1872 — Section 114(e)
High Courts27 Nov 1939Allowed
Bhagwati Prasad Vs The Secretary of State For India In Council
Allahabad High Court · (1939) 11 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4
High Courts27 Nov 1939Dismissed
Shantranji Ji Vs Deputy Commissioner, Manager Court of Wards, Mahewa Estate, Kheri
Allahabad High Court · (1939) 11 AHC CK 0004
Court Fees Act, 1870 — Article 17(vi)
High Courts24 Nov 1939
Seth Chunni Lal Vs Lakshmi Chand and Others
Allahabad High Court · AIR 1940 All 237 : (1940) 10 AWR 200
Transfer of Property Act, 1882 — Section 101, 92