High Courts15 Jan 1922Allowed
(Pandit) Mohan Lal and another Vs Ganga Prasad and others
Allahabad High Court · (1922) 01 AHC CK 0068
COURT ARCHIVE
Allahabad High Court judgments, 1922
628 judgments · page 31 of 32
High Courts13 Jan 1922Dismissed
Babu Nihal Singh Vs Musammat Najuban and Another
Allahabad High Court · AIR 1923 All 230 : 65 Ind. Cas. 585
High Courts13 Jan 1922
Khushi Ram Vs Emperor
Allahabad High Court · AIR 1922 All 83 : 67 Ind. Cas. 338
Penal Code, 1860 (IPC) — Section 411
High Courts13 Jan 1922
Abdul Rahman Vs Musammat Rifaqtulnissa and Another
Allahabad High Court · AIR 1923 All 229 : 65 Ind. Cas. 641
High Courts12 Jan 1922
Mohan Lal Vs Premraj and Hari Singh and Others
Allahabad High Court · 66 Ind. Cas. 618
Transfer of Property Act, 1882 — Section 74Transfer of Property Act, 1882 — Section 74Transfer of Property Act, 1882 — Section 74
High Courts10 Jan 1922Disposed Of
Bhagirathi Shuku Vs Chandra Harihar Patak and Others
Allahabad High Court · AIR 1922 All 81 : 66 Ind. Cas. 208
High Courts10 Jan 1922
Lachman Prasad Vs Lachmeshwar Prasad and Others
Allahabad High Court · AIR 1922 All 76 : 66 Ind. Cas. 203
High Courts09 Jan 1922Allowed
Lachmi Prasad and Others Vs Gokul and Others
Allahabad High Court · 66 Ind. Cas. 206
High Courts08 Jan 1922Dismissed
Sahu Bimal Prasad Vs Muhammad Mubarak Husain and Another
Allahabad High Court · (1922) ILR (All) 274
High Courts06 Jan 1922Disposed Of
Raja Shiam Rikh and Others Vs Parbati and Another
Allahabad High Court · (1922) ILR (All) 296
High Courts06 Jan 1922Dismissed
Parbati and Another Vs Raia Shyam Rukh and Others
Allahabad High Court · AIR 1922 All 74 : 66 Ind. Cas. 214
Provincial Insolvency Act, 1907 — Section 60(2)
High Courts06 Jan 1922
Chimman Lal, Posti Mal Vs Phul Chand, Fateh Chand
Allahabad High Court · (1922) ILR (All) 292
High Courts06 Jan 1922
Lalta Prasad Vs Suraj Kumar and Others
Allahabad High Court · AIR 1922 All 145 : 65 Ind. Cas. 877
Civil Procedure Code, 1908 (CPC) — Section 43, 48
High Courts06 Jan 1922
Chimman Lal Posti Mal Vs Phool Chand Fateh Chand
Allahabad High Court · 65 Ind. Cas. 795
High Courts05 Jan 1922Disposed Of
Kashi Prasad Singh and Others Vs Balbhaddar Singh and Another
Allahabad High Court · AIR 1922 All 71 : (1922) ILR (All) 283 : 65 Ind. Cas. 798
High Courts05 Jan 1922
Reoti Lal and Another Vs Manna Kunwar
Allahabad High Court · AIR 1922 All 70 : 65 Ind. Cas. 785
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts05 Jan 1922
Manna Kunwar Vs Reoti Lal and Another
Allahabad High Court · (1922) ILR (All) 290
High Courts04 Jan 1922Dismissed
East Indian Railway and Another Vs Firm Inderman Tulshi Ram
Allahabad High Court · (1922) 01 AHC CK 0067
Railways Act, 1890 — Section 72